High Courts11 Jun 1923
The Government of Assam Vs Sahebulla and Others
Calcutta High Court · AIR 1924 Cal 1
Criminal Procedure Code, 1898 (CrPC) — Section 90, 96Penal Code, 1860 (IPC) — Section 353, 99
JUDGMENT DATABASE
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12,29,503 judgments in All Courts · page 59,605 of 61,476
High Courts11 Jun 1923
Government of Assam Vs Sahebulla and Others
Calcutta High Court · 75 Ind. Cas. 129
Criminal Procedure Code, 1898 (CrPC) — Section 90Penal Code, 1860 (IPC) — Section 498
High Courts11 Jun 1923
Government of Assam Vs Sahebulla
Calcutta High Court · (1924) ILR (Cal) 1
Criminal Procedure Code, 1898 (CrPC) — Section 253, 555, 90Penal Code, 1860 (IPC) — Section 117, 498
High Courts11 Jun 1923
C.G. MacDonald and Others Vs Teknarain Rai and Others
Patna High Court · AIR 1925 Patna 113
Bengal Tenancy Act, 1885 — Section 178, 86
High Courts11 Jun 1923Allowed
Harbans and Others Vs Emperor through Raghubir Saran
Allahabad High Court · 83 Ind. Cas. 658
Criminal Procedure Code, 1898 (CrPC) — Section 403, 417
High Courts11 Jun 1923
Kamlapat Dubey and Others Vs Ram Raj and Others
Allahabad High Court · AIR 1924 All 103 : 79 Ind. Cas. 450
High Courts10 Jun 1923
Bindubashini Roy Chowdhury Vs Secretary of State for India
Calcutta High Court · (1924) ILR (Cal) 70
Court Fees Act, 1870 — Section 19H
High Courts08 Jun 1923
Bishun Mohan Sahay Vs Narayan Prasad Asthana
Patna High Court · AIR 1924 Patna 434
Civil Procedure Code, 1908 (CPC) — Section 115, 73Government of India Act, 1915 — Section 17
High Courts08 Jun 1923
Kiran Sarkar and Another Vs King Emperor
Patna High Court · AIR 1924 Patna 140
Criminal Procedure Code, 1898 (CrPC) — Section 247, 403Penal Code, 1860 (IPC) — Section 426
Privy Council08 Jun 1923
The Midnapur Zemindari Company Limited Vs Uma Charan Manlal and others
Privy Council · (1923) AIR(PC) 187
High Courts08 Jun 1923Dismissed
Baldeo Misir Vs Ramlagan Shukul
Allahabad High Court · AIR 1924 All 82 : 77 Ind. Cas. 694
High Courts08 Jun 1923Dismissed
Hawal Rai and Others Vs Har Prasad Rai and Others
Allahabad High Court · 75 Ind. Cas. 835
High Courts08 Jun 1923Allowed
Sheikh Muhammad Ali Vs Sheikh Sultan Ahmad and Another
Allahabad High Court · (1923) 06 AHC CK 0049
High Courts08 Jun 1923Dismissed
Ram Lagan Shukul Vs Baldeo Misir
Allahabad High Court · (1923) ILR (All) 709
High Courts08 Jun 1923Dismissed
Hawal Rai and Others Vs Har Prasad and Others
Allahabad High Court · AIR 1924 All 57 : (1923) ILR (All) 711
High Courts08 Jun 1923
Bholai Pandey Vs Khiali Pandey and Others
Allahabad High Court · AIR 1924 All 456 : 84 Ind. Cas. 701
High Courts08 Jun 1923
Girdhar Das Vs Emperor
Allahabad High Court · AIR 1924 All 77 : 75 Ind. Cas. 353
Criminal Procedure Code, 1898 (CrPC) — Section 181, 185Penal Code, 1860 (IPC) — Section 406, 420
High Courts07 Jun 1923
Garibulla Akanda Vs Sadar Akanda and Others
Calcutta High Court · AIR 1924 Cal 813
Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts07 Jun 1923
Ram Pragash Lal Vs Mt. Bhikna Kuer and Others
Patna High Court · AIR 1925 Patna 151
Specific Relief Act, 1877 — Section 42Transfer of Property Act, 1882 — Section 123