High Courts20 Jun 1923
Sheikh Nimat-Ullah Vs Musammat Salut-Un-Nissa Bibi
Allahabad High Court · 74 Ind. Cas. 768
Uttar Pradesh Land Revenue Act, 1901 — Section 118
JUDGMENT DATABASE
Search 12,29,503 Indian judgments.
12,29,503 judgments in All Courts · page 59,603 of 61,476
High Courts19 Jun 1923
Akhaj Khalifa Vs Ramlal Marwari and another
Patna High Court · (1923) 06 PAT CK 0051
High Courts19 Jun 1923Dismissed
Kaniz Zohra Vs Syed Muztaba Husain and another
Patna High Court · (1923) 06 PAT CK 0045
High Courts19 Jun 1923
Ritlal Singh and Another Vs King-Emperor
Patna High Court · AIR 1924 Patna 275
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 326
High Courts19 Jun 1923Dismissed
Rabi Pratab Narain Singh Vs Mahanth Ram Prasad Bharthi
Allahabad High Court · 74 Ind. Cas. 502
High Courts19 Jun 1923Allowed
Mithulal and Another Vs Sri Lal
Allahabad High Court · (1923) 06 AHC CK 0054
High Courts19 Jun 1923Dismissed
Mahant Ram Prasad Bharthi Vs Rabi Pratap Narain Singh
Allahabad High Court · (1923) ILR (All) 725
High Courts19 Jun 1923
Mithu Lal and Another Vs Sri Lal
Allahabad High Court · AIR 1924 All 126 : (1923) ILR (All) 724
Oaths Act, 1969 — Section 8, 9
High Courts19 Jun 1923
Firm Dwarka Das-Ajodhiya Prasad Vs Firm Lachimi Narain-Girdhari Lal
Allahabad High Court · 74 Ind. Cas. 692
Negotiable Instruments Act, 1881 (NI) — Section 7
High Courts18 Jun 1923
Jnanendra Nath Dutt and Others Vs Nasea Dasi
Calcutta High Court · AIR 1924 Cal 991 : 83 Ind. Cas. 948
Evidence Act, 1872 — Section 13
High Courts18 Jun 1923
Ramnandan Parbat and another Vs Deni Sahi and another
Patna High Court · (1923) 06 PAT CK 0048
High Courts18 Jun 1923
Chand Ray Vs Bhagwati Charan Goswami
Patna High Court · AIR 1924 Patna 248
Bengal Tenancy Act, 1885 — Section 103BChotanagpur Tenancy Act, 1908 — Section 83
High Courts18 Jun 1923
Chand Ray and Others Vs Bhagwati Charan Goswami and Others
Patna High Court · 81 Ind. Cas. 326
Bengal Tenancy Act, 1885 — Section 103BChotanagpur Tenancy Act, 1908 — Section 83
High Courts18 Jun 1923
Muhammad Baksh and Another Vs Muhammad Abdul Baqi Khan and Others
Allahabad High Court · 74 Ind. Cas. 490
High Courts16 Jun 1923
Gopal Chandra Pal Vs Kadambini Dasi and Others
Calcutta High Court · 73 Ind. Cas. 235
Limitation Act, 1963 — Section 28
High Courts15 Jun 1923
Girdharilal Honuman Bux Vs Eagle Star and British Dominions Insurance Co. Ltd.
Calcutta High Court · AIR 1924 Cal 186
Contract Act, 1872 — Section 23, 28
High Courts15 Jun 1923
Monmatha Kumar Ray Vs Josada Lal Podder and Others
Calcutta High Court · AIR 1924 Cal 647 : 77 Ind. Cas. 551
High Courts15 Jun 1923
Giridharilal Hanumanbux Vs Eagle Star and British Dominions Insurance Co., Ltd.
Calcutta High Court · 80 Ind. Cas. 637
High Courts15 Jun 1923Dismissed
(Mt. Bibi) Zainab and another Vs Paras Nath
Patna High Court · (1923) 06 PAT CK 0047
High Courts15 Jun 1923Disposed Of
Naini Mal Vs Emperor
Allahabad High Court · AIR 1924 All 189 : 74 Ind. Cas. 708