High Courts27 Jun 1923
Burn and Co. Ltd. Vs H.H. Thakur Sahib Shree Lakhdirjee
Calcutta High Court · AIR 1924 Cal 427
Contract Act, 1872 — Section 39
JUDGMENT DATABASE
Search 12,29,503 Indian judgments.
12,29,503 judgments in All Courts · page 59,601 of 61,476
High Courts27 Jun 1923
Suka Raut and Ant. Vs Emperor
Patna High Court · AIR 1924 Patna 347
Evidence Act, 1872 — Section 30Penal Code, 1860 (IPC) — Section 302
High Courts27 Jun 1923
Ramrup Goshain Vs Mahabir Shah
Patna High Court · AIR 1924 Patna 238
Civil Procedure Code, 1908 (CPC) — Section 108, 11
High Courts27 Jun 1923
Arjun Das-Gulab Rai Firm Vs E.I. Railway Co.
Patna High Court · AIR 1924 Patna 811
Railways Act, 1890 — Section 72, 80
High Courts27 Jun 1923Dismissed
Mahanth Ramperkash Dass Vs Kunj Lall and others
Patna High Court · (1923) 06 PAT CK 0005
High Courts27 Jun 1923
Bhagwan Singh and Another Vs Lachuman Prasad Sahu and Another
Patna High Court · AIR 1925 Patna 754
Evidence Act, 1872 — Section 35
High Courts27 Jun 1923
Karan Singh and anther Vs Dal Chand and others
Allahabad High Court · (1923) 06 AHC CK 0005
High Courts26 Jun 1923
Kushai Malik and Others Vs Emperor
Calcutta High Court · 81 Ind. Cas. 906
Criminal Procedure Code, 1898 (CrPC) — Section 235, 239
High Courts26 Jun 1923
Kushai Malic Vs Emperor
Calcutta High Court · AIR 1924 Cal 389
Penal Code, 1860 (IPC) — Section 366, 368, 498
High Courts26 Jun 1923
Dakshina Ranjan Ghose Vs Omar Chand Oswal
Calcutta High Court · AIR 1924 Cal 145 : 75 Ind. Cas. 173
Civil Procedure Code, 1908 (CPC) — Section 80Criminal Procedure Code, 1898 (CrPC) — Section 424, 54
High Courts26 Jun 1923Dismissed
Subbaya Pandaram Vs Muhammad Mustappa Maracayar
Bombay High Court · (1923) 25 BOMLR 1275
Limitation Act, 1908 — Section 10
High Courts26 Jun 1923
Vishnu Digambar Paluskar Vs B.B. and C.I. Railway
Bombay High Court · 85 Ind. Cas. 416
High Courts26 Jun 1923
Janki Kuer Vs Thakur Rai
Patna High Court · AIR 1924 Patna 241
Civil Procedure Code, 1908 (CPC) — Section 108
High Courts26 Jun 1923Dismissed
Binanand Sawase and another Vs Thuroo Mahto and others
Patna High Court · (1923) 06 PAT CK 0038
High Courts26 Jun 1923
Kartick Chandra Chatterji Vs Nagendra Nath Roy and Others
Patna High Court · AIR 1924 Patna 319
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91
Privy Council26 Jun 1923
A.S.S. Subbaiya Pandaram Vs Mohamad Mustafa Maracayar (since deceased) and others
Privy Council · (1923) AIR(PC) 175
High Courts25 Jun 1923
Radha Kishun Lal Vs Kashi Lal and Another
Patna High Court · AIR 1924 Patna 273
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 91Limitation Act, 1908 — Article 181 Schedule 2
High Courts25 Jun 1923Dismissed
Narain Das Vs Behari Kahar
Allahabad High Court · (1923) 06 AHC CK 0062
High Courts25 Jun 1923Dismissed
Sheikh Munir Vs Emperor
Allahabad High Court · 76 Ind. Cas. 19
Central Provinces and Berar Excise Act, 1915 — Section 34(a)