High Courts25 Jun 1923Dismissed
Dewari Gajraj Singh Vs Sri Thakurji Maharaj Radha Rawanji
Allahabad High Court · (1923) 06 AHC CK 0009
JUDGMENT DATABASE
Search 12,29,503 Indian judgments.
12,29,503 judgments in All Courts · page 59,602 of 61,476
High Courts23 Jun 1923Dismissed
Lala Paleshwari Prasad Vs Shankar Dayal
Allahabad High Court · (1923) 06 AHC CK 0058
High Courts22 Jun 1923Allowed
Sarju Sahu and others Vs Sukhi Lal awl others Sukhi Lal awl others Vs Sarju Sahu and others
Patna High Court · (1923) 06 PAT CK 0037
High Courts22 Jun 1923Dismissed
Musammat Aisha Bibi Vs Chhajju Mal and Others
Allahabad High Court · 74 Ind. Cas. 776
Registration Act, 1908 — Section 32, 33
High Courts22 Jun 1923Dismissed
Pandit Shyam Lal Vs Badri and Another
Allahabad High Court · (1923) 06 AHC CK 0037
High Courts22 Jun 1923
Balgobind Misra and Another Vs Sheo Nandan and Others
Allahabad High Court · (1923) ILR (All) 744
North Western Provinces Tenancy Act, 1901 — Section 9
High Courts22 Jun 1923
Sheo Nandan and Others Vs Balgobind Misra and Another
Allahabad High Court · 74 Ind. Cas. 647
North Western Provinces Tenancy Act, 1901 — Section 20(1), 9
High Courts22 Jun 1923
Pateshwari Prasad Vs Shanker Dayal
Allahabad High Court · (1923) 06 AHC CK 0003
Privy Council21 Jun 1923
(Seth) Kevaldas Tribhovandas Vs Sakerlal Bulakhidas and another
Privy Council · (1923) AIR(PC) 178
High Courts21 Jun 1923Dismissed
Mata Ghulam Vs Sheo Mangal and Others
Allahabad High Court · AIR 1924 All 460 : 84 Ind. Cas. 639
High Courts21 Jun 1923Dismissed
Kanhaiya Lal Vs Kapur Chand
Allahabad High Court · (1923) ILR (All) 735
High Courts21 Jun 1923Allowed
Santi Lal and Another Vs Raj Narain and Another
Allahabad High Court · (1923) ILR (All) 741 : 79 Ind. Cas. 87
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 23, 109
High Courts20 Jun 1923Dismissed
Somshikharswami Shidlingswami Vs Shivappa Mallappa Hosmani
Bombay High Court · AIR 1924 Bom 39 : (1923) 25 BOMLR 863 : 76 Ind. Cas. 557
Limitation Act, 1908 — Section 14
High Courts20 Jun 1923
Parshuram Dattaram Shamdasani Vs The Tata Industrial Bank Ltd.
Bombay High Court · (1923) 25 BOMLR 1083
Companies Act, 1956 — Section 79
High Courts20 Jun 1923
Shri Somshikhar Swami Guru Shidlingawami Pathad Devaru Vs Shivappa Mallappa Hosmani and Others
Bombay High Court · AIR 1924 Bom 39 : (1923) 25 BOMLR 863 : 76 Ind. Cas. 557
Limitation Act, 1963 — Section 14, 15
High Courts20 Jun 1923Dismissed
Uman Shankar and Another Vs Musammat Aisha Khatun
Allahabad High Court · (1923) ILR (All) 729
High Courts20 Jun 1923Dismissed
Emperor Vs Umed and Others
Allahabad High Court · (1923) ILR (All) 727
Penal Code, 1860 (IPC) — Section 148, 304Specific Relief Act, 1877 — Section 9
High Courts20 Jun 1923
Ganesh Din and another Vs Lachman Singh and others
Allahabad High Court · (1923) 06 AHC CK 0006