High Courts02 Jul 1923
Musammat Ramdulari Kuer Vs Jagabahadur Singh and Others
Patna High Court · AIR 1923 Patna 589 : 77 Ind. Cas. 378
Contract Act, 1872 — Section 37
JUDGMENT DATABASE
Search 12,29,503 Indian judgments.
12,29,503 judgments in All Courts · page 59,600 of 61,476
High Courts02 Jul 1923Dismissed
Bansidhar and Others Vs Babu Lal and Others
Allahabad High Court · AIR 1924 All 12 : 75 Ind. Cas. 309
Contract Act, 1872 — Section 25, 25(3)
High Courts02 Jul 1923Disposed Of
In Re: Lalla Mal and Hardeo Das
Allahabad High Court · (1924) ILR (All) 1
Income Tax Act, 1922 — Section 66(2)
High Courts29 Jun 1923
Ambika Prosad Dass Vs Annada Prosad Dass and Another
Calcutta High Court · AIR 1928 Cal 250
Succession Act, 1865 — Section 159
High Courts29 Jun 1923
Ramdeyal Ram Narain Vs Bhairo Bux Gouridutta
Patna High Court · AIR 1924 Patna 240
Contract Act, 1872 — Section 107, 83
High Courts29 Jun 1923
Chikhuri Ram Vs Gopal Narayan Ram and Others
Patna High Court · AIR 1925 Patna 254
Evidence Act, 1872 — Section 68Transfer of Property Act, 1882 — Section 59
Privy Council29 Jun 1923
Sri Raja Bommadavara Naganna Nuidu Bahadur Zamindar Garu and another Vs Ravi Venkatapayya and others
Privy Council · (1923) AIR(PC) 167
High Courts29 Jun 1923Dismissed
Prashadi Lal Vs Thakur Laiq Singh
Allahabad High Court · (1923) 06 AHC CK 0040
High Courts29 Jun 1923
Udal and Others Vs Chaudhuri Gulab Rai and Another
Allahabad High Court · 75 Ind. Cas. 813
High Courts28 Jun 1923Allowed
Bommadevara Naganna Naidu Vs Ravi Venkatappayya
Bombay High Court · (1923) 25 BOMLR 1290
High Courts28 Jun 1923
Binode Behari Nath Vs Emperor
Calcutta High Court · AIR 1924 Cal 392
Criminal Procedure Code, 1898 (CrPC) — Section 110, 117, 342, 537
High Courts28 Jun 1923
Phirozshaw Bomanjee Petit Vs Bai Goolbai and Others
Bombay High Court · (1923) ILR (Bom) 790
High Courts28 Jun 1923
Rang Lal Sahu Vs Babu Kali Shankar Sahai
Patna High Court · 77 Ind. Cas. 73
Contract Act, 1872 — Section 43, 68, 69, 70, 72
High Courts28 Jun 1923
Ranglal Sahu Vs Kali Shanker Sahai
Patna High Court · AIR 1924 Patna 235
Contract Act, 1872 — Section 69, 70
High Courts28 Jun 1923
R.S. Bion Vs Sheogulam Lal and Others
Patna High Court · AIR 1924 Patna 305
Contract Act, 1872 — Section 23Penal Code, 1860 (IPC) — Section 408
Privy Council28 Jun 1923
Phirozshaw Bomanjee Petit Vs Bai Goolbai and others
Privy Council · (1923) AIR(PC) 171
High Courts28 Jun 1923
Man Singh Vs Ram Nath
Allahabad High Court · AIR 1924 All 828 : 75 Ind. Cas. 922
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts28 Jun 1923
Govind Ram Vs Emperor
Allahabad High Court · 81 Ind. Cas. 103
Criminal Procedure Code, 1898 (CrPC) — Section 517Opium Act, 1878 — Section 9(e)
High Courts27 Jun 1923
Burn and Co., Ltd. Vs H.H. Thakur Shaheb Sree Lukhdirjee
Calcutta High Court · 83 Ind. Cas. 260
Contract Act, 1872 — Section 39