High Courts06 Jul 1923
Bindeshri Saran Singh Vs Muhammad Shafi
Allahabad High Court · (1924) ILR (All) 52
JUDGMENT DATABASE
Search 12,29,503 Indian judgments.
12,29,503 judgments in All Courts · page 59,598 of 61,476
High Courts05 Jul 1923
Golam Nazar and Others Vs Abbas Molla and Others
Calcutta High Court · AIR 1925 Cal 193
Limitation Act, 1963 — Section 19
High Courts05 Jul 1923
Mohini Mohan Roy Vs Ramadas Paramhansa
Calcutta High Court · AIR 1924 Cal 487
Civil Procedure Code, 1908 (CPC) — Section 102
High Courts05 Jul 1923Allowed
Jhandu Singh Vs Emperor
Allahabad High Court · 75 Ind. Cas. 733
Criminal Procedure Code, 1898 (CrPC) — Section 110, 169
High Courts05 Jul 1923Allowed
Bhairo Tewari Vs Ramnath Rai
Allahabad High Court · (1923) 07 AHC CK 0015
High Courts05 Jul 1923
Mudlapur Murari Rao and Others Vs Balavanth Dikshit and Another
Madras High Court · AIR 1924 Mad 98 : (1923) 45 MLJ 309
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts04 Jul 1923
Tara Prasanna Chaugdar Vs Narisingha Moorari Pal and Others
Calcutta High Court · AIR 1924 Cal 731
Bengal Patni Taluks Regulation, 1819 — Section 14
High Courts04 Jul 1923
Satis Kanta Roy and Another Vs Jyotirupa Devi and Others
Calcutta High Court · AIR 1924 Cal 49 : 81 Ind. Cas. 459
High Courts04 Jul 1923
Janabali Molla and Others Vs Port Canning and Land Improvement Co. Ltd.
Calcutta High Court · AIR 1925 Cal 336 : 84 Ind. Cas. 735
Bengal Tenancy Act, 1885 — Section 20, 46
High Courts04 Jul 1923
Debendra Nath Basu and Others Vs Arun Chandra Singha
Calcutta High Court · AIR 1925 Cal 64
Bengal Tenancy Act, 1885 — Section 105, 105(a)
High Courts04 Jul 1923Dismissed
Tika Ram Vs Teja
Allahabad High Court · (1924) ILR (All) 32
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 6
High Courts04 Jul 1923
Musammat Jan Bibi and Others Vs Musammat Batulan Bibi and Another
Allahabad High Court · AIR 1924 All 729 : 78 Ind. Cas. 214
High Courts03 Jul 1923
Midnapore Zamindary Co., Ltd. Vs Trailokya Nath Haldar
Calcutta High Court · AIR 1924 Cal 562
High Courts03 Jul 1923
Midnapore Zemindary Co., Ltd. Vs Trailokya Nath Haldar
Calcutta High Court · (1924) ILR (Cal) 110
High Courts03 Jul 1923
Minnat Ali and Another Vs Nabendra Kishore Roy and Others
Calcutta High Court · AIR 1928 Cal 253
High Courts03 Jul 1923
Midnapore Zemindary Co., Ltd. Vs Trailokya Nath Haldar and Others
Calcutta High Court · 81 Ind. Cas. 501
High Courts03 Jul 1923
Chotalal Lallubhai and Others Vs Champsey Umersa and Sons
Bombay High Court · 75 Ind. Cas. 233