High Courts10 Jul 1923Dismissed
Imperial Bank of India Vs U Rai Gyaw Thu and Co. Ltd.
Bombay High Court · (1923) 25 BOMLR 1279
Transfer of Property Act, 1882 — Section 58(a), 59, 80
JUDGMENT DATABASE
Search 12,29,503 Indian judgments.
12,29,503 judgments in All Courts · page 59,597 of 61,476
High Courts10 Jul 1923
Ramdhuri Chowdhuri Vs Deonandan Prasad Singh
Patna High Court · 77 Ind. Cas. 957
Civil Procedure Code, 1908 (CPC) — Section 47Limitation Act, 1963 — Section 18
High Courts10 Jul 1923
Mahadeo Singh and Others Vs Dhobi Singh and Another
Patna High Court · AIR 1924 Patna 111
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 22, 47
Privy Council10 Jul 1923
Madhavrao Waman Saundalgekar and others Vs Raghunath Venkatesh Deshpande and others
Privy Council · (1923) AIR(PC) 205
Privy Council10 Jul 1923
Imperial Bank of India Vs U Rai Gyaw Thu and Co., Ltd., and others
Privy Council · (1923) AIR(PC) 211
High Courts10 Jul 1923Disposed Of
Musammat Altafan Vs Ibrahim
Allahabad High Court · AIR 1924 All 116 : 75 Ind. Cas. 502
High Courts10 Jul 1923
Sahu Parshottam Saran Vs Brahma Nand and Others
Allahabad High Court · AIR 1924 All 297 : 83 Ind. Cas. 832
High Courts10 Jul 1923
Balwant Singh Vs Musammat Laiqa Begam and Another
Allahabad High Court · AIR 1924 All 273 : 75 Ind. Cas. 238
Civil Procedure Code, 1908 (CPC) — Section 144
High Courts09 Jul 1923
Kishundeo Narrajan Mahta and another Vs Ramrejhan Singh and others
Patna High Court · (1923) 07 PAT CK 0052
High Courts09 Jul 1923
Sheogobind Ram Sahu and Others Vs Mahipat Dusadh and Others
Patna High Court · AIR 1924 Patna 207 : 81 Ind. Cas. 321
Bengal Tenancy Act, 1885 — Section 20Limitation Act, 1908 — Section 15
High Courts09 Jul 1923
Musammat Mahtab Kuer Vs Musammat Birhmo and Others
Allahabad High Court · AIR 1924 All 176 : 75 Ind. Cas. 254
Limitation Act, 1963 — Section 5
High Courts09 Jul 1923
Muddlapur Morari Rao and Others Vs Balwanth Dikshit and Another
Madras High Court · (1924) ILR (Mad) 955 : 76 Ind. Cas. 342 : (1923) 18 LW 363
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts08 Jul 1923
K.B. Dutt (receiver of the estate of (S.G. Das, Dacca) Vs Taraprasanna Roy Choudhury
Patna High Court · (1923) 07 PAT CK 0047
High Courts07 Jul 1923Disposed Of
In Re: Lalla Mal-Hardeo Das Cotton Spinning Mills
Allahabad High Court · AIR 1924 All 137 : 75 Ind. Cas. 329
Income Tax Act, 1922 — Section 66(2), 66(6)
High Courts06 Jul 1923
Upendra Narain Roy and Others Vs Bisweswar Roy Chowdhury
Calcutta High Court · AIR 1925 Cal 569
Civil Procedure Code, 1908 (CPC) — Section 52
High Courts06 Jul 1923Allowed
Jadubir Vs Gajadhar and Others
Allahabad High Court · (1923) 07 AHC CK 0066
High Courts06 Jul 1923Dismissed
Muhammad Shafi Vs Babu Bindeshri Saran Singh
Allahabad High Court · AIR 1924 All 443 : 75 Ind. Cas. 266
High Courts06 Jul 1923Allowed
Sarju Mahto and Another Vs Sheo Prasad Dube and Others
Allahabad High Court · (1924) ILR (All) 35
High Courts06 Jul 1923
Sheo Prasad Dube and Others Vs Sarju Mahto and Another
Allahabad High Court · 78 Ind. Cas. 519