High Courts23 Jul 1923
Dharinee Hajjam Vs Musammat Piari
Allahabad High Court · AIR 1924 All 836 : 78 Ind. Cas. 190
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 33(1)
JUDGMENT DATABASE
Search 12,29,560 Indian judgments.
12,29,560 judgments in All Courts · page 59,595 of 61,478
High Courts23 Jul 1923
Mohan and Others Vs Bishambhab Sahai and Another
Allahabad High Court · 78 Ind. Cas. 193
High Courts23 Jul 1923
Mukambika Shettithi and Another Vs Shiddaya Shetti and Others
Madras High Court · AIR 1924 Mad 116 : 75 Ind. Cas. 613 : (1923) 18 LW 553
High Courts21 Jul 1923Allowed
Chandra Mohan Ganguli Vs Jnanendra Nath Banerjee and Others
Calcutta High Court · (1923) 07 CAL CK 0004
High Courts21 Jul 1923
Gita Prasad Singh and others Vs King Emperor
Patna High Court · (1923) 07 PAT CK 0040
High Courts20 Jul 1923
Gopi Sundari Dasi and Others Vs Kherod Gobinda Chowdhury and Others
Calcutta High Court · AIR 1925 Cal 194 : 82 Ind. Cas. 99
Evidence Act, 1872 — Section 13
High Courts20 Jul 1923
Sailaja Nath Roy Chowdhury Vs Rishee Case Law
Calcutta High Court · (1924) ILR (Cal) 135
Bengal Tenancy Act, 1885 — Section 106Probate and Administration Act, 1881 — Section 90(4)
High Courts20 Jul 1923
Sailaja Nath Ray Choudhury and Others Vs Raja Reshee Case Law and Others
Calcutta High Court · AIR 1924 Cal 693
Bengal Tenancy Act, 1885 — Section 106
High Courts19 Jul 1923
In Re: Etakandan Kunhokker
Madras High Court · 76 Ind. Cas. 187 : (1923) 18 LW 517 : (1923) 45 MLJ 473
High Courts19 Jul 1923
Sarat Chandra Sen Vs Yakub Taluqdar
Calcutta High Court · AIR 1924 Cal 805 : 83 Ind. Cas. 898
Criminal Procedure Code, 1898 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 352, 426
High Courts19 Jul 1923
Natabar Khan Vs King Emperor
Calcutta High Court · AIR 1924 Cal 63
Criminal Procedure Code, 1898 (CrPC) — Section 262, 263
High Courts19 Jul 1923
Banka Behary Das Vs Gurdas Dhar and Another
Calcutta High Court · AIR 1924 Cal 172
High Courts19 Jul 1923
Rampratap Chamria Vs Durgaprasad Chamria and Others
Calcutta High Court · AIR 1924 Cal 567 : 83 Ind. Cas. 300
Judicature Act, 1873 — Section 57
High Courts19 Jul 1923
Ellen Eveline Wells Vs John Dickinson and Co., Ltd.
Calcutta High Court · AIR 1924 Cal 868
High Courts19 Jul 1923
Natabar Khan Vs Emperor
Calcutta High Court · 82 Ind. Cas. 278
Criminal Procedure Code, 1898 (CrPC) — Section 262, 263
High Courts19 Jul 1923
Muhammad Amirul Hasan Vs Muhammad Jewad Hussain and Another
Patna High Court · AIR 1924 Patna 318
Bengal Tenancy Act, 1885 — Section 173
High Courts19 Jul 1923Dismissed
Ramjas and Another Vs Sartaji
Allahabad High Court · (1924) ILR (All) 59
High Courts19 Jul 1923
Lallu Ram Vs Emperor
Allahabad High Court · AIR 1924 All 194 : 77 Ind. Cas. 188