High Courts24 Jul 1923
Nihal Muhammad Vs Emperor
Allahabad High Court · AIR 1924 All 200 : 85 Ind. Cas. 41
JUDGMENT DATABASE
Search 12,29,560 Indian judgments.
12,29,560 judgments in All Courts · page 59,594 of 61,478
High Courts24 Jul 1923
Sri. Raja vellanki Venkatachinnayamma Rao Bahadur Zamlndarimi Garu Vs Sri Rajah Kotagiri Subbamma Rao Bahadur Zamindarini Garu
Madras High Court · 95 Ind. Cas. 956 : (1925) 21 LW 310
High Courts24 Jul 1923
In Re: a Second Grade Pleader
Madras High Court · AIR 1924 Mad 129 : (1923) 18 LW 689
High Courts24 Jul 1923
Sellappa Goundan Vs Masa Naicken and Others
Madras High Court · AIR 1924 Mad 297 : (1924) ILR (Mad) 79 : 76 Ind. Cas. 1018 : (1923) 18 LW 838 : (1923) 45 MLJ 675
High Courts24 Jul 1923
In Re: Mr. Josyula Ramachandra Rao, Second Grade Pleader
Madras High Court · 75 Ind. Cas. 977
High Courts24 Jul 1923
Sri Raja Vallanki Venkata Chinnayamma Rao Bahadur Zamindarini Garu Vs Sri Raja Kotagiri Subbamma Rao Bahadur Zamindarini Garu
Madras High Court · AIR 1925 Mad 586
High Courts23 Jul 1923
Steel Bros. and Co. Limited Vs Dayal Khatav and Co.
Bombay High Court · AIR 1924 Bom 247 : (1923) 25 BOMLR 1063
Contract Act, 1872 — Section 108, 178
High Courts23 Jul 1923
Chandra Mohan Ganguly Vs Jnanendra Nath Banerjee and Others
Calcutta High Court · AIR 1924 Cal 400
High Courts23 Jul 1923
Injad Ali and Others Vs Mohini Chandra Adhikari
Calcutta High Court · AIR 1924 Cal 148 : 80 Ind. Cas. 623
Transfer of Property Act, 1882 — Section 55(2)
High Courts23 Jul 1923
Inatulla Sarkar and Others Vs Emperor
Calcutta High Court · AIR 1924 Cal 618
Criminal Procedure Code, 1898 (CrPC) — Section 424
High Courts23 Jul 1923
Peary Lal Ray Chaudhuri and Others Vs Secretary of State
Calcutta High Court · AIR 1924 Cal 913 : 83 Ind. Cas. 446
High Courts23 Jul 1923
Chandra Mohan Ganguli Vs Jnanendra Nath Banerjee and Others
Calcutta High Court · 81 Ind. Cas. 874
High Courts23 Jul 1923
Steel Bros. and Co. Ltd. Vs Dayal Khatav and Co.
Bombay High Court · 87 Ind. Cas. 67
Contract Act, 1872 — Section 108, 178Evidence Act, 1872 — Section 92
High Courts23 Jul 1923
Steel Brothers and Co. Ltd. and Another Vs Dayal Khatao and Co.
Bombay High Court · (1923) ILR (Bom) 924
Contract Act, 1872 — Section 120Evidence Act, 1872 — Section 92
High Courts23 Jul 1923Allowed
Hazari Lal Sahu and another Vs Ambica Gir and others
Patna High Court · (1923) 07 PAT CK 0050
High Courts23 Jul 1923
Jagannath Thirani Vs Tara Prasanna Ganguli
Patna High Court · 80 Ind. Cas. 424
Civil Procedure Code, 1908 (CPC) — Section 115, 60
High Courts23 Jul 1923Allowed
Umed Singh Vs Emperor through Uchhab Singh
Allahabad High Court · 77 Ind. Cas. 183
High Courts23 Jul 1923Allowed
Mohan and Others Vs Bishambhar Sahai and Another
Allahabad High Court · AIR 1924 All 450 : (1924) ILR (All) 68