High Courts13 Aug 1923
O' Kambu Ammal Vs J. Ranganathan
Madras High Court · AIR 1924 Mad 624
Criminal Procedure Code, 1898 (CrPC) — Section 488
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,592 of 61,482
High Courts11 Aug 1923Allowed
Chedi Vs Ram Lal
Allahabad High Court · AIR 1924 All 224 : (1924) ILR (All) 80 : 81 Ind. Cas. 615(1)
Penal Code, 1860 (IPC) — Section 447
High Courts11 Aug 1923Dismissed
Emperor Vs Anis Beg
Allahabad High Court · (1924) ILR (All) 77
Penal Code, 1860 (IPC) — Section 319, 328
High Courts11 Aug 1923
Anis Beg Vs Emperor
Allahabad High Court · AIR 1924 All 215 : 84 Ind. Cas. 1053
Penal Code, 1860 (IPC) — Section 319, 328
High Courts10 Aug 1923
Kali Ranjan Chowdhury Vs Rajeswar Roy Chowdhury
Calcutta High Court · AIR 1924 Cal 649 : (1924) ILR (Cal) 396 : 83 Ind. Cas. 602
High Courts10 Aug 1923
Haji Teller Rahman Vs Golam Gone
Calcutta High Court · AIR 1924 Cal 1063 : 82 Ind. Cas. 419
High Courts10 Aug 1923
Dhanraj and Another Vs Firm Sanehi Ram-Panna Lal
Patna High Court · AIR 1924 Patna 687
Contract Act, 1872 — Section 107, 53
High Courts10 Aug 1923
Mt. Wahid-un-nissa and Others Vs Pichit Lal Missir and Another
Patna High Court · AIR 1924 Patna 534
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145
High Courts10 Aug 1923
M. Nagier and Another Vs Krishna Chettiar
Madras High Court · 75 Ind. Cas. 830
Civil Procedure Code, 1882 — Section 336Civil Procedure Code, 1908 (CPC) — Section 47
High Courts10 Aug 1923
Premchand Indoji Vs Soleti Gopalappa
Madras High Court · AIR 1924 Mad 398 : 75 Ind. Cas. 376 : (1923) 18 LW 685 : (1923) 45 MLJ 689
Provincial Insolvency Act, 1920 — Section 3
High Courts09 Aug 1923Dismissed
Madhavji Virji Vs Lakshmidas Mulji and Co.
Bombay High Court · AIR 1924 Bom 99 : (1923) 25 BOMLR 1178
High Courts09 Aug 1923
King-Emperor Vs Osman Sardar
Calcutta High Court · AIR 1924 Cal 809
Criminal Procedure Code, 1898 (CrPC) — Section 374Penal Code, 1860 (IPC) — Section 120B, 302, 364
High Courts09 Aug 1923
Osman Sardar Vs Emperor
Calcutta High Court · 81 Ind. Cas. 824
Penal Code, 1860 (IPC) — Section 120B, 302
High Courts09 Aug 1923
Krishna Lal Burman Vs Satyabala Debi
Calcutta High Court · AIR 1924 Cal 686 : (1924) ILR (Cal) 342
High Courts09 Aug 1923
Deokinandan and Another Vs Brijnandan and Others
Patna High Court · AIR 1924 Patna 502
High Courts09 Aug 1923
Bishun Chand Vs Abhoykumar Chand
Patna High Court · AIR 1924 Patna 700
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5(2)
High Courts09 Aug 1923
Dhani Singh and Others Vs Sri Chandra Choor Deo and Others
Patna High Court · AIR 1924 Patna 823
Bengal Tenancy Act, 1885 — Section 29
High Courts09 Aug 1923
Sri Newas Sitaram Vs E.I. Ry. Co. and Another
Patna High Court · AIR 1925 Patna 304
Provincial Small Cause Courts Act, 1887 — Section 25
High Courts09 Aug 1923
Maharaj Rai Vs Maharani Janki Kuer
Patna High Court · AIR 1924 Patna 655
Bengal Tenancy Act, 1885 — Section 106
High Courts09 Aug 1923
Shaikh Amjad Ali Vs King-Emperor
Patna High Court · AIR 1924 Patna 498
Criminal Procedure Code, 1898 (CrPC) — Section 117, 117(3), 118