High Courts16 Aug 1923Allowed
Bharos Vs Emperor
Allahabad High Court · AIR 1924 All 192 : 81 Ind. Cas. 558
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 411
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,590 of 61,482
High Courts16 Aug 1923
The Public Prosecutor Vs Pachappa Mudalia and Others
Madras High Court · AIR 1924 Mad 397 : 75 Ind. Cas. 760 : (1923) 18 LW 694
Madras Local Boards Act, 1920 — Section 129
High Courts16 Aug 1923
C.K. Subramania Mudaliar and Others Vs Parsuramier and Others
Madras High Court · AIR 1924 Mad 644 : 79 Ind. Cas. 953
High Courts16 Aug 1923
G.G. Jeremiah Vs W.H. Johnson
Madras High Court · AIR 1924 Mad 373 : 76 Ind. Cas. 695 : (1923) 18 LW 895 : (1923) 45 MLJ 800
Penal Code, 1860 (IPC) — Section 500
High Courts15 Aug 1923
BhagChand Dagadusha Gujarati and Others Vs Secretary of State for India and Another
Bombay High Court · AIR 1924 Bom 1 : 90 Ind. Cas. 13
Bombay District Police Act, 1890 — Section 25(a)(1)(b), 25A, 81
High Courts15 Aug 1923
Emperor Vs Ali Mirza and Others
Calcutta High Court · 81 Ind. Cas. 800
Penal Code, 1860 (IPC) — Section 34, 397, 398
High Courts15 Aug 1923
Sita Nath Basak Vs Mohini Mohan Singh and Others
Calcutta High Court · AIR 1924 Cal 595
Copyright Act, 1914 — Section 13
High Courts15 Aug 1923
Emperor Vs Ali Mirza
Calcutta High Court · (1924) ILR (Cal) 265
Penal Code, 1860 (IPC) — Section 397, 398
High Courts15 Aug 1923
Ram Bahal Singh and Others Vs Rang Bahadur Singh
Patna High Court · 82 Ind. Cas. 367
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts15 Aug 1923
Ram Lal Mandar Vs Kuldip Narayan Tewari
Patna High Court · AIR 1924 Patna 440
Bengal Tenancy Act, 1885 — Section 167, 87
High Courts15 Aug 1923
Muhammad Ismail Vs Emperor
Allahabad High Court · 81 Ind. Cas. 600
Criminal Procedure Code, 1898 (CrPC) — Section 110
High Courts15 Aug 1923
Sheo Prasad and Another Vs Emperor
Allahabad High Court · 81 Ind. Cas. 598
Criminal Procedure Code, 1898 (CrPC) — Section 109(a)
High Courts15 Aug 1923
Meyappan Seevai Vs Meyappan Ambalam and Others
Madras High Court · 83 Ind. Cas. 985 : (1924) 19 LW 484
Civil Procedure Code, 1908 (CPC) — Order 1 Rule 8, 53
High Courts15 Aug 1923
Meyyappan Servai Vs Meyyappan Ambalam and Others
Madras High Court · (1924) 46 MLJ 471
High Courts15 Aug 1923
Meyyappan Sevai Vs Meyyappan Ambalam and Others
Madras High Court · AIR 1924 Mad 571
Civil Procedure Code, 1908 (CPC) — Section 53
High Courts14 Aug 1923
Joggeswar Mahata and Others Vs Jhapal Santal and Others
Calcutta High Court · 82 Ind. Cas. 848
Bengal Tenancy Act, 1885 — Section 49K
High Courts14 Aug 1923
Jogeshwar Mahata and Others Vs Jhapal Santal and Others
Calcutta High Court · AIR 1924 Cal 638
Limitation Act, 1963 — Article 12
High Courts14 Aug 1923
Joggeswar Mahata Vs Jhapal Santal
Calcutta High Court · (1924) ILR (Cal) 224
Bengal Tenancy Act, 1885 — Section 49B
High Courts14 Aug 1923
Kuldip Sahay and Others Vs Harihar Prasad Jha and Others
Patna High Court · AIR 1924 Patna 161
Court Fees Act, 1870 — Section 7(4)(f)
High Courts14 Aug 1923
Birinchi Singh Vs Sarado Prasad Mukherji and Others
Patna High Court · AIR 1924 Patna 452