High Courts18 Aug 1923
B.V. Satyanarayana Varaprasad Rao Vs B.V. Bhashyakarulu Rao
Madras High Court · AIR 1924 Mad 399
Civil Procedure Code, 1908 (CPC) — Section 116
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,589 of 61,482
High Courts17 Aug 1923
Pramada Nath Roy Vs Basiruddin Quanji
Calcutta High Court · (1924) ILR (Cal) 230 : 81 Ind. Cas. 993
Bengal Tenancy Act, 1885 — Section 111, 30
High Courts17 Aug 1923
Emperor Vs Nabab Ali Sarkar
Calcutta High Court · AIR 1924 Cal 705 : (1924) ILR (Cal) 236
Criminal Procedure Code, 1898 (CrPC) — Section 307, 476Penal Code, 1860 (IPC) — Section 466
High Courts17 Aug 1923
Pramode Nath Roy Vs Basiruddin Quazi
Calcutta High Court · AIR 1924 Cal 704
Bengal Tenancy Act, 1885 — Section 111
High Courts17 Aug 1923
Gobind Das Nath Vs Nritya Kali Dasi
Calcutta High Court · AIR 1924 Cal 874
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22
High Courts17 Aug 1923
Motilal Jasraj Vs Chandmal Hindumal
Bombay High Court · AIR 1924 Bom 155 : (1923) 25 BOMLR 1081
High Courts17 Aug 1923Dismissed
Nadepena Appamma Vs Saripalli Chinnaveadu (dead)
Madras High Court · (2015) 1 MadWN(Civil) 351
High Courts17 Aug 1923
Gopobondhu Behara Vs D. Venkatesam pantulu and Others
Madras High Court · 76 Ind. Cas. 1030 : (1923) 18 LW 651
High Courts17 Aug 1923
Vemuri Pitchayya Vs Ankineedu Bahadur Zemindar Garu
Madras High Court · AIR 1924 Mad 367 : 76 Ind. Cas. 750 : (1923) 18 LW 739
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 13, Order 21 Rule 17
High Courts17 Aug 1923
In Re: K.V.S. Ramachandra Rao
Madras High Court · AIR 1924 Mad 375 : 75 Ind. Cas. 691 : (1923) 18 LW 618 : (1923) 45 MLJ 555
Tamil Nadu District Municipalities Act, 1920 — Section 249
High Courts17 Aug 1923
Vemuri Pitchayya Vs Srimath Raja Yarlagadda Ankineedu Bahadur Zamindar Garu
Madras High Court · (1923) 45 MLJ 651
Civil Procedure Code, 1908 (CPC) — Section 48
High Courts17 Aug 1923
Nadepena Appamma and Others Vs Saripalli Chinnaveadu (dead) and Others
Madras High Court · AIR 1924 Mad 292 : 79 Ind. Cas. 510 : (1923) 45 MLJ 667
High Courts17 Aug 1923
Gopobondhu Behara Vs D. Venkatesam Pantulu and Others
Madras High Court · AIR 1924 Mad 228
High Courts16 Aug 1923Allowed
Mahomedally Adamji Masalavalla Vs Abdul Hussein Adamji Masalavalla
Bombay High Court · AIR 1924 Bom 313 : (1924) 26 BOMLR 163 : 79 Ind. Cas. 780
High Courts16 Aug 1923
Kesheo Prsad Singh Vs Bhagwat Saran Pande
Patna High Court · AIR 1924 Patna 511
Bengal Tenancy Act, 1885 — Section 105, 105(A), 52
High Courts16 Aug 1923
Badri Narain Singh Vs Dwarka Prasad and Another
Patna High Court · AIR 1924 Patna 353
High Courts16 Aug 1923
Jagdeo Nath Sah Deo Vs Maharaja Pratap Udainath Sah Deo
Patna High Court · AIR 1924 Patna 339
Contract Act, 1872 — Section 43
High Courts16 Aug 1923
Garabini Kamarin and Others Vs Surji Narain Singh and Others
Patna High Court · AIR 1924 Patna 250
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1Specific Relief Act, 1877 — Section 42
High Courts16 Aug 1923
Chandrika Prasad and Others Vs Hira Lal and Others
Patna High Court · AIR 1924 Patna 280
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 6, Order 6 Rule 16
High Courts16 Aug 1923
Nand Lal Chaure and Others Vs Kesho Prasad Singh
Patna High Court · AIR 1924 Patna 245
Bengal Tenancy Act, 1885 — Section 30(b), 50, 50(2)