High Courts22 Aug 1923
Emperor Vs Dattatraya Shankar Paranjpe
Bombay High Court · AIR 1924 Bom 184 : (1923) 25 BOMLR 1089
Bombay Prevention of Gambling Act, 1887 — Section 7
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,588 of 61,482
High Courts22 Aug 1923
The Official Assignee of Madras Vs N. Subramania Aiyar and Others
Madras High Court · AIR 1924 Mad 286 : (1924) 19 LW 331 : (1924) 46 MLJ 1
Limitation Act, 1963 — Section 19
High Courts21 Aug 1923
Mahammad Shamgoya Rowther Vs Omandu Pillai and Others
Madras High Court · 76 Ind. Cas. 76 : (1923) 18 LW 649
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts21 Aug 1923
Chintalapalli Chinna Dorayya Vs Chintalapalli Venkanna and Others
Madras High Court · 76 Ind. Cas. 502
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3, 89
High Courts21 Aug 1923
Shivbasapa Ningapa Tulagi Vs Balapa Basapa Balki
Bombay High Court · AIR 1924 Bom 172 : (1923) 25 BOMLR 1209
Dekkhan Agriculturists Relief Act, 1879 — Section 10A
High Courts21 Aug 1923
Legal Remembrancer Vs Manmatha Bhusan Chatterjee and Others
Calcutta High Court · 84 Ind. Cas. 554
Penal Code, 1860 (IPC) — Section 120B, 415
High Courts21 Aug 1923
Superintendent and Remembrancer of Legal Affairs Vs Manmatha Bhusan Chatterjee and Others
Calcutta High Court · AIR 1924 Cal 495
Penal Code, 1860 (IPC) — Section 420
High Courts21 Aug 1923
Legal Remembrancer Vs Manmatha Bhusan Chatterjee, Hridoy Narain and Others
Calcutta High Court · (1924) ILR (Cal) 250
Penal Code, 1860 (IPC) — Section 415Railways Act, 1890 — Section 42(2)
High Courts21 Aug 1923
Thirumurthy Chetty Vs Ponnan Chetty
Madras High Court · AIR 1924 Mad 485
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Aug 1923
Md. Shamsgoya Rowther Vs Omandu Pillai and Others
Madras High Court · AIR 1924 Mad 224
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts21 Aug 1923
Nadapena Appanna and Others Vs Saripilli Venkatasami and Others
Madras High Court · (1924) ILR (Mad) 203 : (1924) 19 LW 37
High Courts21 Aug 1923
Thirumurthy Chetty Vs Ponnan Chetty alias Karuppan Chetty
Madras High Court · 76 Ind. Cas. 843 : (1924) 19 LW 210 : (1924) 46 MLJ 51
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Aug 1923
Lakshmana Iyengar Vs Narayana Iyengar
Madras High Court · AIR 1924 Mad 225
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts21 Aug 1923
Lakshmana Aiyengar Vs Narayana Aiyengar
Madras High Court · 76 Ind. Cas. 786 : (1923) 18 LW 876
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts20 Aug 1923
Anglo-Persian Oil Company Limited Vs P.S. Panchapakesa Aiyar
Madras High Court · AIR 1924 Mad 336 : (1924) ILR (Mad) 164
High Courts20 Aug 1923
Nayakammal Vs S. Munusami Mudaliar
Madras High Court · AIR 1924 Mad 819 : 84 Ind. Cas. 231 : (1924) 20 LW 222
High Courts20 Aug 1923
Anglo-Persian Oil Company, Limited Vs P.S. Panchapakesa Aiyar
Madras High Court · (1923) 45 MLJ 653
Arbitration Act, 1940 — Section 19
High Courts20 Aug 1923
In Re: An Advocate of the High Court
Madras High Court · AIR 1924 Mad 265 : (1923) ILR (Mad) 903 : 76 Ind. Cas. 873 : (1923) 18 LW 823 : (1923) 45 MLJ 639