High Courts28 Aug 1923
Bhupendra Kumar Datta Vs King Emperor
Calcutta High Court · AIR 1924 Cal 687
Railways Act, 1890 — Section 109
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,587 of 61,482
High Courts28 Aug 1923
Kalikanta Chatterjee and Others Vs Surendra Nath Chakravarty and Others
Calcutta High Court · AIR 1925 Cal 648
High Courts28 Aug 1923
Habibar Rahaman Vs Saidannessa Bibi
Calcutta High Court · (1924) ILR (Cal) 331
Guardians and Wards Act, 1890 — Section 29Land Acquisition Act, 1894 — Section 32Lunacy Act, 1912 — Section 75
High Courts28 Aug 1923
Habibar Rahaman Vs Saidannessa Bibi and Another
Calcutta High Court · 77 Ind. Cas. 949
Guardians and Wards Act, 1890 — Section 29
High Courts28 Aug 1923
The Secretary, Borad of Revenue, Land Revenue and Settlement (Income Tax) Vs B. Muniswami Chetty and Son
Madras High Court · AIR 1924 Mad 205 : (1924) ILR (Mad) 653 : (1923) 18 LW 792
Income Tax Act, 1918 — Section 9(2)(IX)
High Courts28 Aug 1923
Ponnuswami Iyer and Others Vs K. Ganapathi Iyer, Sub Divisional Magistrate
Madras High Court · (1923) 45 MLJ 742
High Courts28 Aug 1923
The Secretary, Board of Revenue, Land Revenue and Settlement (Income Tax) Vs B. Muniswami Chetty and Son
Madras High Court · (1923) 45 MLJ 711
Income Tax Act, 1961 — Section 9(i)(ix)
High Courts28 Aug 1923
K.C. Manavikraman alias Anujan Raja Averghal Vs N.C. Ananthanarayana Ayyan and Others
Madras High Court · (1924) 19 LW 16 : (1924) 46 MLJ 250
Civil Procedure Code, 1908 (CPC) — Section 37(b)
High Courts28 Aug 1923
K.C. Manavikraman Vs N.C. Ananthanarayana Ayyan and Others
Madras High Court · AIR 1924 Mad 457
Civil Procedure Code, 1908 (CPC) — Section 37(d)
High Courts27 Aug 1923
Rai Satyendra Nath Sen Bahadur and Others Vs Narendra Nath Gupta and Others
Calcutta High Court · AIR 1924 Cal 806
High Courts27 Aug 1923
Sondi Singh and Others Vs Sri Govind Singh and Another
Patna High Court · AIR 1924 Patna 786
Criminal Procedure Code, 1898 (CrPC) — Section 145, 350, 4
High Courts27 Aug 1923
Abboy Naidu Vs N. Ramachandra Naidu and Another
Madras High Court · AIR 1924 Mad 279
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 6
High Courts27 Aug 1923
Abhoy Naidu Vs N. Ramachandra Naidu and Another
Madras High Court · 76 Ind. Cas. 905 : (1924) 19 LW 686
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2, Order 32 Rule 6
High Courts27 Aug 1923
Aburubammal Vs The Official Assignee of Madras
Madras High Court · (1924) ILR (Mad) 215 : (1924) 19 LW 54 : (1923) 45 MLJ 817
Presidency Towns Insolvency Act, 1909 — Section 52
High Courts27 Aug 1923
T.R. Tawker and Sons Vs Harsookdoss Choughmull
Madras High Court · AIR 1924 Mad 386 : 76 Ind. Cas. 124 : (1923) 18 LW 647 : (1923) 45 MLJ 611
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 66
High Courts26 Aug 1923
Khaji Mir Majavath Alli Vs Khaji Mir Mujafar Alli and Another
Madras High Court · (1923) 18 LW 887 : (1923) 45 MLJ 791
High Courts25 Aug 1923
Bai Pratapgavri Vs Mulshankar Premchand
Bombay High Court · AIR 1924 Bom 353 : (1924) 26 BOMLR 269
High Courts23 Aug 1923
Bachula Peda Somadu and Others Vs King-Emperor
Madras High Court · (1924) ILR (Mad) 232
High Courts23 Aug 1923
In Re: Bachala Peda Somudu and Others
Madras High Court · 81 Ind. Cas. 203 : (1923) 18 LW 705
High Courts22 Aug 1923
Arunachala Goundan Vs Swaminatha Aiyar
Madras High Court · AIR 1924 Mad 611 : (1924) 19 LW 27 : (1924) 46 MLJ 240
Civil Procedure Code, 1908 (CPC) — Section 47