High Courts07 Sept 1923
Sreeramulu and Others Vs The King-Emperor
Madras High Court · (1924) ILR (Mad) 61
JUDGMENT DATABASE
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12,29,635 judgments in All Courts · page 59,585 of 61,482
High Courts07 Sept 1923
E.N.A. Samu Pattar Vs The Official Assignee of the Property of " Appachi Chetty and Sons"
Madras High Court · AIR 1924 Mad 180
Bankruptcy Rules — Rule 117
High Courts06 Sept 1923
Nagava Gurlingaya Nandi Vs The Collector of Belgaum
Bombay High Court · (1923) 25 BOMLR 1232
Court of Wards Act — Section 11, 22Guardians and Wards Act, 1890 — Section 19(c)
High Courts06 Sept 1923
In Re: Chinnappa Naidu
Madras High Court · AIR 1924 Mad 478
Criminal Procedure Code, 1898 (CrPC) — Section 403
High Courts06 Sept 1923
Rangiah Chettiar Vs Annaswamy Alwar Ayyangar
Madras High Court · 79 Ind. Cas. 408 : (1923) 18 LW 836
High Courts06 Sept 1923
Mrs. S.K. Burke Vs T.C.W. Skipp
Madras High Court · AIR 1924 Mad 340 : (1923) 18 LW 718 : (1923) 45 MLJ 754
Penal Code, 1860 (IPC) — Section 500
High Courts06 Sept 1923
V. Govindan Nair and Others Vs Kuttasseri Kunhi Krishnan Nair
Madras High Court · AIR 1924 Mad 227 : (1924) ILR (Mad) 245 : (1923) 18 LW 949 : (1923) 45 MLJ 808
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts06 Sept 1923
Chinnappa Naidu
Madras High Court · 76 Ind. Cas. 708
Criminal Procedure Code, 1898 (CrPC) — Section 403Penal Code, 1860 (IPC) — Section 427
High Courts05 Sept 1923
Loorthia Odayar Vs Gopalasami and Another
Madras High Court · AIR 1924 Mad 450 : 80 Ind. Cas. 147
Transfer of Property Act, 1882 — Section 53
High Courts05 Sept 1923
Loorthi Odayar Vs Gopalasami Iyer and Another
Madras High Court · (1924) 19 LW 135 : (1924) 46 MLJ 125
Transfer of Property Act, 1882 — Section 53
High Courts05 Sept 1923
Kasibhotla Venkata Seshamma Vs Kalaga Gunneswara Rao by guardian Devarakonda Surayya
Madras High Court · 79 Ind. Cas. 860 : (1924) 19 LW 113 : (1924) 46 MLJ 129
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1(k)
High Courts05 Sept 1923
Thimmarazu Venkata Kutumba Rao Vs Thimmarazu Venkatappa (of unsound) and Another
Madras High Court · AIR 1924 Mad 483 : (1924) 19 LW 298 : (1924) 46 MLJ 119
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, Order 3 Rule 1
High Courts04 Sept 1923
In Re: Ambalal Sarabhai
Bombay High Court · AIR 1924 Bom 182 : (1923) 25 BOMLR 1225
Contract Act, 1872 — Section 239Income Tax Act, 1918 — Section 12(1)Super-tax Act, 1920 — Section 3
High Courts04 Sept 1923
Lakshman Mhasu Bhagat Vs Narhari Dadasa Gujar
Bombay High Court · AIR 1924 Bom 294 : (1923) 25 BOMLR 1211
Civil Procedure Code, 1908 (CPC) — Section 60(b)
High Courts04 Sept 1923
Motilal Ratanchand Marwadi Vs Nandram Dalpatram Marwadi
Bombay High Court · AIR 1924 Bom 139 : (1923) 25 BOMLR 1222
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 2, Order 5 Rule 1
High Courts04 Sept 1923
Public Prosecutor Vs Mari Mudali and Others
Madras High Court · AIR 1924 Mad 730
Criminal Procedure Code, 1898 (CrPC) — Section 245
High Courts04 Sept 1923
The Pubulic Prosecutor Vs Mari Mudali and Others
Madras High Court · 76 Ind. Cas. 653 : (1924) 19 LW 30
Criminal Procedure Code, 1898 (CrPC) — Section 195(1)(a)
High Courts04 Sept 1923
In Re: Ellan and Another
Madras High Court · AIR 1924 Mad 351 : (1923) 45 MLJ 842
High Courts04 Sept 1923
Ellan and Another Vs Emperor
Madras High Court · 76 Ind. Cas. 641
Workmans Breach of Contract Act, 1859 — Section 2
High Courts30 Aug 1923
M. Sabapathy Chetty Vs A. Shanmugappa Chetty and Others
Madras High Court · AIR 1924 Mad 638 : (1924) 19 LW 582 : (1924) 46 MLJ 453