High Courts18 Sept 1923Allowed
Emperor Vs Brij Bihari Lal
Allahabad High Court · (1924) ILR (All) 91
Criminal Procedure Code, 1898 (CrPC) — Section 345(5A)
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,583 of 61,482
High Courts17 Sept 1923Dismissed
Wali Muhammad Vs Emperor
Allahabad High Court · 83 Ind. Cas. 904
Criminal Procedure Code, 1898 (CrPC) — Section 364, 428, 510
High Courts17 Sept 1923
I.P. Aswatappa Vs Ankulu Gadu and Others
Madras High Court · AIR 1924 Mad 603
Transfer of Property Act, 1882 — Section 88
High Courts17 Sept 1923
Itikyala Pedda Aswathappa Vs Ankulugadu and Others
Madras High Court · 78 Ind. Cas. 70 : (1924) 19 LW 290
High Courts17 Sept 1923
In Re: Mahankalu Sreeramulu and Others
Madras High Court · AIR 1924 Mad 375(1) : 81 Ind. Cas. 42
High Courts17 Sept 1923
In Re: Mahankali Sreeramulu and Others
Madras High Court · (1923) 18 LW 741 : (1924) 46 MLJ 120
Penal Code, 1860 (IPC) — Section 147, 323
High Courts17 Sept 1923
Raghavachariar and Others Vs Duvvuru Krishna Reddi and Others
Madras High Court · 83 Ind. Cas. 918 : (1924) 19 LW 23 : (1924) 46 MLJ 32
Transfer of Property Act, 1882 — Section 88
High Courts14 Sept 1923Dismissed
Shafi and Others Vs Emperor
Allahabad High Court · 81 Ind. Cas. 612
Criminal Procedure Code, 1898 (CrPC) — Section 233
High Courts14 Sept 1923Dismissed
Jafar Husain and Others Vs Emperor
Allahabad High Court · 81 Ind. Cas. 442
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts14 Sept 1923Dismissed
Emperor Vs Ali Ahmad Khan
Allahabad High Court · (1924) ILR (All) 86
High Courts14 Sept 1923Dismissed
Emperor Vs Jafar Husain and Others
Allahabad High Court · (1924) ILR (All) 105
High Courts14 Sept 1923Disposed Of
Ram Govind Singh Vs Lallu Singh and Others
Allahabad High Court · AIR 1924 All 203 : (1924) ILR (All) 88
Criminal Procedure Code, 1898 (CrPC) — Section 495
High Courts14 Sept 1923
Ram Gobind Singh Vs Lallu Singh and Others
Allahabad High Court · 81 Ind. Cas. 618
Criminal Procedure Code, 1898 (CrPC) — Section 495
High Courts13 Sept 1923
V.A. Subba Rao Vs Ponnammal Nadathi and Others
Madras High Court · AIR 1924 Mad 453
Transfer of Property Act, 1882 — Section 83
High Courts13 Sept 1923
In Re: V. Narayana Iyer
Madras High Court · 140 Ind. Cas. 260
Madras Prevention of Food Adulteration Act, 1918 — Section 20(d), 5(1)(d)
High Courts13 Sept 1923
V.A. Subba Row Vs Ponnammai Nadathi alias Pakkiammai Nadathi (Dead) and Others
Madras High Court · 80 Ind. Cas. 363 : (1924) 19 LW 294
Transfer of Property Act, 1882 — Section 83
High Courts13 Sept 1923
In Re: Samachari and Others
Madras High Court · AIR 1924 Mad 350 : 81 Ind. Cas. 310 : (1923) 18 LW 743
High Courts13 Sept 1923
In Re: Samachari and Another
Madras High Court · (1923) 45 MLJ 728
Penal Code, 1860 (IPC) — Section 414