High Courts27 Sept 1923
Kamulammal and Another Vs N. Chokkalingam Asari
Madras High Court · AIR 1924 Mad 278 : (1923) 45 MLJ 840
Madras Estates Land Act, 1908 — Section 124(2)
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,582 of 61,482
High Courts26 Sept 1923
D.N. Strathie Esq., M.A., I.C.S., Commissioner of Income Tax Vs M.S.S. Chidambaram Chettiar and Another
Madras High Court · 79 Ind. Cas. 798
High Courts26 Sept 1923
The King Emperor Vs Barendra Kumar Ghose
Calcutta High Court · AIR 1924 Cal 257
Penal Code, 1860 (IPC) — Section 302, 394
High Courts26 Sept 1923
Jeladi Burrayya Minor by Guardian Hanumayamma and Others Vs Ponduri Ramayya and Others
Madras High Court · AIR 1924 Mad 472 : (1924) ILR (Mad) 449
High Courts26 Sept 1923
Jeladi Burayya and Others Vs Ponduri Ramayya and Another
Madras High Court · (1924) ILR (Mad) 449 : (1924) 19 LW 67 : (1924) 46 MLJ 49
High Courts25 Sept 1923
The Madras Engineering Works Ltd. Vs The Municipal Coucil
Madras High Court · 97 Ind. Cas. 511
High Courts25 Sept 1923
The Secretary, Board of Revenue, Land Revenue and Settlement (Income Tax) Vs R.M.A.R.R.M. Arunachalam Chettiar
Madras High Court · AIR 1924 Mad 208 : (1923) 18 LW 776
Income Tax Act, 1961 — Section 51(1)
High Courts25 Sept 1923
The Secretary Board of Revenue, land Revenue and Settlement Vs R.M.A.R.R.M. Arunachalam Chettiar
Madras High Court · (1923) 45 MLJ 707
Income Tax Act, 1961 — Section 51(1)
High Courts24 Sept 1923
Krishna Annappa Goregaonkar Vs Ganpat Sakharam Bhosle
Bombay High Court · AIR 1924 Bom 263 : (1923) 25 BOMLR 1307 : 87 Ind. Cas. 289
High Courts23 Sept 1923
Solaimali Thevan Vs Sinnathambi Padayachi
Madras High Court · AIR 1925 Mad 989
High Courts21 Sept 1923
Akula Sudarsana Rao Vs J.A. Christian Pillai and Others
Madras High Court · AIR 1924 Mad 396 : 76 Ind. Cas. 813 : (1923) 45 MLJ 798
Madras Local Boards Act, 1884 — Section 57
High Courts21 Sept 1923
Bapuji Sorabji Patel Vs Lakhmidas Ravji Tersi
Bombay High Court · AIR 1924 Bom 89 : (1923) 25 BOMLR 1180
High Courts21 Sept 1923
Secretary of State for India and Another Vs Kuppuswami Chetti
Madras High Court · AIR 1924 Mad 521
High Courts21 Sept 1923
The Secretary of State for India in Council and Another Vs Kuppuswami Chetti
Madras High Court · (1924) 46 MLJ 36
High Courts19 Sept 1923
Emperor Vs Akbar Molla and Others
Calcutta High Court · (1924) ILR (Cal) 271 : 81 Ind. Cas. 261
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 147
High Courts19 Sept 1923
King-Emperor Vs Akbar Molla and Others
Calcutta High Court · AIR 1924 Cal 449
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts18 Sept 1923
Nanda Lal Agrani Vs Jogendra Chandra Datta
Calcutta High Court · 82 Ind. Cas. 297
Bengal Court Fees (Amendment) Act, 1922 — Section 5Court Fees Act, 1870 — Article 4, 5Transfer of Property Act, 1882 — Section 89
High Courts18 Sept 1923
Nandi Ram alias Nandi Lal Agrani Vs Jogendra Chandra Dutta and Others
Calcutta High Court · AIR 1924 Cal 881
Civil Procedure Code, 1908 (CPC) — Section 149Transfer of Property Act, 1882 — Section 88, 89
High Courts18 Sept 1923Allowed
Tula Ram Vs Emperor
Allahabad High Court · 83 Ind. Cas. 993
Penal Code, 1860 (IPC) — Section 192