High Courts05 Oct 1923
R.C. Krishnasamy Naidu and Others Vs Chengalraya Naidu and Others
Madras High Court · (1924) ILR (Mad) 171 : (1923) 18 LW 870
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,580 of 61,482
High Courts05 Oct 1923
Phillipe Billinghurst Vs Emperor
Calcutta High Court · 82 Ind. Cas. 763
Letters Patent Act, 1865 — Clause 41Limitation Act, 1908 — Article 181Penal Code, 1860 (IPC) — Section 120B, 420
High Courts05 Oct 1923
Phillip E. Billinghurst Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 338
Penal Code, 1860 (IPC) — Section 120B, 420
High Courts05 Oct 1923
Babu Ram Vs Musammat Kokla
Allahabad High Court · AIR 1924 All 391 : 79 Ind. Cas. 634
Civil Procedure Code, 1908 (CPC) — Section 103
High Courts05 Oct 1923
Agajan Saheb Vs Abdul Majid Khan Saheb
Madras High Court · AIR 1924 Mad 512 : (1924) 19 LW 164
High Courts05 Oct 1923
R.C. Krishnaswami Naidu and Others Vs R. Chengalroya Naidu and Others
Madras High Court · AIR 1924 Mad 114
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts05 Oct 1923
R.C. Krishnaswamy Naidu and Others Vs R. Chengalroya Naidu and Others
Madras High Court · 76 Ind. Cas. 836
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17, 151Limitation Act, 1963 — Section 5
High Courts05 Oct 1923
Vedala Venkata Subamma Vs Vedala Venkamma (dead) and Others
Madras High Court · AIR 1924 Mad 308 : (1924) 19 LW 83
High Courts05 Oct 1923
Vedala Venkata Subbamma Vs Vedala Venkamma (dead) and Others
Madras High Court · (1924) 46 MLJ 52
High Courts05 Oct 1923
Thayumana Pillai Vs Ramaswami Chettiar and Others
Madras High Court · AIR 1925 Mad 51 : (1924) 19 LW 681
High Courts05 Oct 1923
R.C. Krishnaswami Naidu and Others Vs P. Chengalroya Naidu and Others
Madras High Court · (1923) 45 MLJ 813
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 17
High Courts04 Oct 1923Allowed
Emperor Vs Appaya Baslingappa Honnapur
Bombay High Court · (1923) 25 BOMLR 1318 : 84 Ind. Cas. 938
Criminal Procedure Code, 1898 (CrPC) — Section 309
High Courts04 Oct 1923Dismissed
Ram Dayal and Others Vs Emperor
Allahabad High Court · AIR 1924 All 214 : 83 Ind. Cas. 1004
Penal Code, 1860 (IPC) — Section 272
High Courts04 Oct 1923Dismissed
Emperor Vs Lachman and Another
Allahabad High Court · (1924) ILR (All) 92
Criminal Procedure Code, 1898 (CrPC) — Section 522
High Courts04 Oct 1923Allowed
Emperor Vs Ram Dayal and Others
Allahabad High Court · (1924) ILR (All) 94
Penal Code, 1860 (IPC) — Section 272
High Courts04 Oct 1923
Lachman and Another Vs Emperor through Sia Ram
Allahabad High Court · 83 Ind. Cas. 910
Criminal Procedure Code, 1898 (CrPC) — Section 522Penal Code, 1860 (IPC) — Section 448
High Courts04 Oct 1923
Vedachari Vs Narasimha Mudali and Others
Madras High Court · AIR 1924 Mad 307 : 76 Ind. Cas. 793 : (1924) 19 LW 28 : (1923) 45 MLJ 825
High Courts04 Oct 1923
In Re: S. Tirumala Reddi
Madras High Court · AIR 1924 Mad 540 : (1924) ILR (Mad) 396 : (1924) 19 LW 292 : (1924) 46 MLJ 40
High Courts04 Oct 1923
Sukdevadoss Ramprasad Vs Dewan Bahadur Govindoss Chathurbujadoss and Company
Madras High Court · AIR 1924 Mad 378 : (1923) 18 LW 911