High Courts18 Oct 1923
Sukhanand Shamlal Vs Oudh and Rohilkhand Railway
Bombay High Court · AIR 1924 Bom 306 : (1924) 26 BOMLR 71
Civil Procedure Code, 1908 (CPC) — Section 79
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,578 of 61,482
High Courts18 Oct 1923
In Re: P.D. Shamdasani
Bombay High Court · (1924) ILR (Bom) 305
Companies Act, 1956 — Section 136Criminal Procedure Code, 1898 (CrPC) — Section 203
High Courts18 Oct 1923
Gangabattula Kanthamma Vs Manchiraju Reddipantulu and Another
Madras High Court · (1924) 46 MLJ 134
Contract Act, 1872 — Section 230(1)
High Courts17 Oct 1923
Mohieswara Rao by Guardian Rangamma and Another Vs Ayyadevara Durgamba alias Mahalakshmamma
Madras High Court · (1924) ILR (Mad) 308
High Courts17 Oct 1923
Ayyadevara Surya Chandra Mohanleswara Rao by mother and guardian Rangamma and Another Vs Ayyadevara Durgamba alias Mahalakshmamma
Madras High Court · (1924) 19 LW 165 : (1924) 46 MLJ 189
High Courts15 Oct 1923
S.V.A.R. Vellayappa Chettiar Vs M.L.M. Ramanathan Chettiar
Madras High Court · AIR 1924 Mad 529
Provincial Insolvency Act, 1920 — Section 80
High Courts15 Oct 1923
Savanna V.A.R. Vellayappa Chettiar Vs M.L.M. Ramanathan Chettiar
Madras High Court · (1924) ILR (Mad) 446
High Courts15 Oct 1923
Savanna Venka Ana Runa Vellayappa Chettiar Vs M.L.M. Ramanathan Chettiar
Madras High Court · (1924) 19 LW 251 : (1924) 46 MLJ 80
Provincial Insolvency Act, 1920 — Section 80
High Courts14 Oct 1923
Savanna Venka Anaruna Vellayappa Chettiar Vs M.R.M. Ramanathan Chettiar
Madras High Court · 78 Ind. Cas. 1017
Provincial Insolvency Act, 1920 — Section 80
High Courts12 Oct 1923
The Public Prosecutor Vs Kandasami Thevan
Madras High Court · (1927) ILR (Mad) 462 : (1928) 27 LW 184 : (1927) 53 MLJ 597
High Courts12 Oct 1923
Kavali Sanakara Rao Garu Vs Turlapati Ramakrishnayya and Others Patilbanda Venkataramaniah Vs Turalapati Ramakrishnayya and Others
Madras High Court · 78 Ind. Cas. 294 : (1924) 19 LW 450
Provincial Insolvency Act, 1920 — Section 68, 80
High Courts12 Oct 1923
The Official Assignee of Madras Vs N. Rajabadhar Pillai by Guardian P. Doraikannu Pillai
Madras High Court · 78 Ind. Cas. 536 : (1924) 19 LW 597
High Courts12 Oct 1923
The Commissioner of Income Tax Vs M. Ar. Ar. Arunachalam Chettiar
Madras High Court · (1924) ILR (Mad) 660 : (1924) 19 LW 125 : (1924) 46 MLJ 68
Income Tax Act, 1961 — Section 101
High Courts12 Oct 1923
The Official Assignee of Madras Vs N. Rajabadar Pillai and Others
Madras High Court · AIR 1924 Mad 458 : (1924) 46 MLJ 145
High Courts12 Oct 1923
Kavali Sankara Rao Garu Vs Turlapati Ramakrishnayya and Others
Madras High Court · AIR 1924 Mad 461 : (1924) 46 MLJ 184
Provincial Insolvency Act, 1920 — Section 68
High Courts12 Oct 1923
Chettiyotan Kannan Kutty and Another Vs Elaya Veettil Velu alias Elaya Chettiar Uralan and Manager of Kabbacheri Devaswam
Madras High Court · (1924) 19 LW 115 : (1924) 46 MLJ 122
High Courts11 Oct 1923
Mautina Ramachandra Raju and Another Vs Sri Rajah Mautipragada Bujanga Bahadur, Zamindar Garu
Madras High Court · 79 Ind. Cas. 635 : (1924) 19 LW 69