High Courts11 Oct 1923
M. Ramachandra Raju and Another Vs M.P. Bhujanga Row
Madras High Court · AIR 1924 Mad 473
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 12
JUDGMENT DATABASE
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12,29,635 judgments in All Courts · page 59,579 of 61,482
High Courts11 Oct 1923
Kumaraswami Nadar Vs Venkatasami Koundan and Another
Madras High Court · 78 Ind. Cas. 857
Provincial Insolvency Act, 1920 — Section 68
High Courts11 Oct 1923
V.N.P. Kumaraswami Nadar Vs Venkatasami Koundan and Another
Madras High Court · (1924) 19 LW 193 : (1924) 46 MLJ 242
Provincial Insolvency Act, 1920 — Section 68
High Courts11 Oct 1923
Mantina Ramachanda Raju and Another Vs Sri Raja Mantripragoda Bhujanga Rao Bahadur Zamindar Garu
Madras High Court · (1924) 46 MLJ 46
High Courts11 Oct 1923
Kumaraswami Nadar Vs Venkataswamy Koundan and Another
Madras High Court · AIR 1924 Mad 830
Provincial Insolvency Act, 1920 — Section 68
High Courts10 Oct 1923
Pir Pacha Saheb and Another Vs Mohammad Ruhimuddin Sahib and Others
Madras High Court · AIR 1924 Mad 491 : (1924) 19 LW 174 : (1924) 46 MLJ 245
High Courts10 Oct 1923
R.D.K. Venkatalingama Nayanim Vs M.A.R.N. Arunachellam Chettiar
Madras High Court · AIR 1924 Mad 511 : (1924) 19 LW 132
Tamil Nadu Impartible Estates Act, 1904 — Section 4
High Courts10 Oct 1923
In Re: Kandaswami Goundan
Madras High Court · 76 Ind. Cas. 962 : (1924) 46 MLJ 45
Penal Code, 1860 (IPC) — Section 353
High Courts09 Oct 1923Allowed
Anandilal Bhagchand Marwadi Vs Chandrabai Tatya Patil
Bombay High Court · AIR 1924 Bom 311 : (1924) 26 BOMLR 63
High Courts09 Oct 1923Dismissed
Uttam Chand Singh Vs Emperor
Allahabad High Court · 85 Ind. Cas. 46
Criminal Procedure Code, 1898 (CrPC) — Section 107, 112, 123
High Courts08 Oct 1923
Barendra Kumar Ghose Vs Emperor
Calcutta High Court · 83 Ind. Cas. 580
Letters Patent Act, 1865 — Clause 41Penal Code, 1860 (IPC) — Section 34
High Courts08 Oct 1923Dismissed
Umrao and Others Vs Emperor
Allahabad High Court · 81 Ind. Cas. 181
Penal Code, 1860 (IPC) — Section 304, 325, 99
High Courts08 Oct 1923
In Re: A.N.B. Baluswami Iyer and A.N.B. Narasimha Iyer; Sellamuthu Servai and Rathnaswami Servai of S. Vellaswami Servai and brothers
Madras High Court · AIR 1924 Mad 411 : (1924) ILR (Mad) 87 : (1924) 46 MLJ 86
High Courts08 Oct 1923
Angavalathammal Vs Janki Ammal and Another
Madras High Court · AIR 1924 Mad 466 : 79 Ind. Cas. 894 : (1924) 19 LW 119
High Courts08 Oct 1923
In Re: A.N.B. Balusawmy Ayyar and A.N.B. Narasimha Iyer and Sellamuthu Servai and Rathnaswamy Servai of Vellasamy Servai and Brothers
Madras High Court · 80 Ind. Cas. 108 : (1924) 19 LW 86
High Courts06 Oct 1923Dismissed
Sheo Prasad Singh and Others Vs Mahangoo Nonia
Allahabad High Court · 77 Ind. Cas. 828
Criminal Procedure Code, 1898 (CrPC) — Section 107, 117(2), 545
High Courts05 Oct 1923
Thayuman Pillai Vs Ramaswami Chettiar and Others
Madras High Court · 79 Ind. Cas. 632