High Courts30 Aug 1923
Pannai Ananthanarayana Aiyar Vs Pannai Ramasubba Aiyar and Others
Madras High Court · AIR 1924 Mad 345 : 79 Ind. Cas. 395 : (1923) 18 LW 857
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,586 of 61,482
High Courts30 Aug 1923
Bhairab Chandra Das and Others Vs The Midnapur Zemindari Co., Ltd. and Others
Calcutta High Court · AIR 1924 Cal 513
Bengal Tenancy Act, 1885 — Section 105
High Courts30 Aug 1923
Kumar Gopika Raman Ray Vs Mahar Ali and Others
Calcutta High Court · AIR 1924 Cal 872
High Courts30 Aug 1923
Subbiah Pandaram Vs Arunachala Pandaram and Others
Madras High Court · AIR 1925 Mad 379
High Courts29 Aug 1923
Mela Vittil Kunhan Menon Vs Mele Vittil Kannan Menon and Others
Madras High Court · 79 Ind. Cas. 561
High Courts29 Aug 1923
Bhupendra Nath Mookerjee Vs Monohar Mukherjee
Calcutta High Court · AIR 1924 Cal 456
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1, Order 43 Rule 1(s)
High Courts29 Aug 1923
Bhupendra Nath Mukherjee Vs Monohar Mukherjee
Calcutta High Court · 77 Ind. Cas. 783
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts29 Aug 1923
The Official Receiver Vs Perumal Pillay and Others
Madras High Court · AIR 1924 Mad 387 : (1923) 18 LW 884
High Courts29 Aug 1923
The Official Receiver of South Arcot Vs Perumal Pillai and Others
Madras High Court · 79 Ind. Cas. 322
High Courts29 Aug 1923
Board of Revenue Vs R.M.A.R.R.M. Arunachalam Chettiar
Madras High Court · (1924) ILR (Mad) 197
High Courts29 Aug 1923
T.K.P. Paramasiva Thevar Vs Pulukaruppa Thevar and Others
Madras High Court · AIR 1924 Mad 137 : (1924) ILR (Mad) 525 : (1923) 18 LW 780 : (1923) 45 MLJ 829
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90
High Courts29 Aug 1923
Mele Vittil Kunhan Menon Vs Mele Vittil Kannan Menon and Others
Madras High Court · AIR 1924 Mad 482 : (1924) 46 MLJ 133
High Courts28 Aug 1923
In Re: A.E. Smith
Madras High Court · 81 Ind. Cas. 72 : (1923) 18 LW 879 : (1923) 45 MLJ 731
High Courts28 Aug 1923
Ponnuswamy Aiyar and Others Vs K. Ganapathi Iyer, Sub-Divisional Magistrate of Mayavaram
Madras High Court · 81 Ind. Cas. 241 : (1923) 18 LW 809
High Courts28 Aug 1923
K.C. Manavikraman alias Anjun Raja Avergal Vs N.C. Ananthanarayana Ayyan and Others
Madras High Court · 79 Ind. Cas. 806
High Courts28 Aug 1923
Bhuban Mohini Dasi and Others Vs Kumud Bala Dasi and Others
Calcutta High Court · AIR 1924 Cal 467
High Courts28 Aug 1923
Bhubanmohini Dasi and Others Vs Kumudbala Dasi and Others
Calcutta High Court · 82 Ind. Cas. 934
High Courts28 Aug 1923
Bhupendra Kumar Dutt Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 168
Railways Act, 1890 — Section 109, 42
High Courts28 Aug 1923
Habibar Rahman Vs Saidannessa Bibi and Others
Calcutta High Court · AIR 1924 Cal 473
Guardians and Wards Act, 1890 — Section 29