High Courts14 Aug 1923
Ajit Chaudhuri Vs Janak Lal Chaudhury and Others
Patna High Court · AIR 1924 Patna 336
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 33
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,591 of 61,482
High Courts14 Aug 1923
Habibul Razzaq Vs Emperor
Allahabad High Court · AIR 1924 All 197 : 81 Ind. Cas. 609
Penal Code, 1860 (IPC) — Section 383, 44
High Courts14 Aug 1923
Emperor Vs Habib-Ul-Razzaq
Allahabad High Court · (1924) ILR (All) 81
Penal Code, 1860 (IPC) — Section 384, 44
High Courts13 Aug 1923
Tara Prasanna Chongdar Vs Nrisingha Moorari Pal
Calcutta High Court · (1924) ILR (Cal) 216
Court Fees Act, 1870 — Section 13
High Courts13 Aug 1923
Amrita Sundari Debi and Others Vs Munshi Serajuddin Amed Chowdhury and Others
Calcutta High Court · AIR 1924 Cal 620
High Courts13 Aug 1923
Syed Abdul Alim Abed Vs Badaruddin Ahmed and Others
Calcutta High Court · AIR 1924 Cal 757
Calcutta Improvement (Appeals) Act, 1911 — Section 3
High Courts13 Aug 1923
Rani Amrita Sundari Debi and Others Vs Munshi Serajuddin Ahmed Choudhury and Others
Calcutta High Court · 80 Ind. Cas. 755
High Courts13 Aug 1923
Taraprasanna Chongdar Vs Nrisinha Murari Pal and Others
Calcutta High Court · 81 Ind. Cas. 763
Bengal Patni Taluks Regulation, 1819 — Section 14, 15Court Fees Act, 1870 — Article 17, 12, 13
High Courts13 Aug 1923
The Benares Bank Limited Vs Surendra Narain Singh and Others
Patna High Court · AIR 1924 Patna 831
Civil Procedure Code, 1908 (CPC) — Section 16, 20
High Courts13 Aug 1923
Rameshwardhari Singh and Another Vs Sadho Saran Singh and Another
Patna High Court · AIR 1924 Patna 809
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 2
High Courts13 Aug 1923
Ramanand and Another Vs Bajit Jha and Another
Patna High Court · AIR 1924 Patna 507
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 90, Order 5 Rule 14
High Courts13 Aug 1923
Mundo Singh and Another Vs Mahanth Krishna Dayal Gir and Another
Patna High Court · AIR 1924 Patna 439
Limitation Act, 1963 — Article 75, 20
High Courts13 Aug 1923
Akal Mahton and Others Vs Mahabir Mahton
Patna High Court · AIR 1924 Patna 145
Criminal Procedure Code, 1898 (CrPC) — Section 143, 144, 145
High Courts13 Aug 1923
Jagdishwar Narayan Vs Muhammad Haziq Hussain and Others and Saiyed Muhammad Abdul Aziz and Others
Patna High Court · 77 Ind. Cas. 851
Bengal Land Revenue Sales Act, 1859 — Section 2, 6, 7
High Courts13 Aug 1923
Kamaluddin Ahmad Vs Ramanand Singh and Another
Patna High Court · AIR 1924 Patna 443
Bengal Tenancy Act, 1885 — Section 103A, 50(2), 7
High Courts13 Aug 1923
Sant Lal Singh and Others Vs Nanku Lal Singh and Another
Patna High Court · AIR 1924 Patna 174
Transfer of Property Act, 1882 — Section 82
High Courts13 Aug 1923
Jagdishwar Narayn Vs Md. Haziq Hussain and Others
Patna High Court · AIR 1924 Patna 537
Bengal Land Revenue Sales Act, 1859 — Section 2, 6
High Courts13 Aug 1923
Ram Adhin and Others Vs Emperor
Allahabad High Court · AIR 1924 All 230 : 81 Ind. Cas. 613
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts13 Aug 1923
Kembu Ammal Vs J. Ranganatham
Madras High Court · 76 Ind. Cas. 30 : (1924) 19 LW 530
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts13 Aug 1923
Pannai Ananthanarayana Ayyar Vs Sankaranarayana Ayyar and Others
Madras High Court · (1924) ILR (Mad) 673