High Courts09 Aug 1923
Subramanian Chetty and Others Vs Lakshmanan Chetty and Others
Madras High Court · AIR 1924 Mad 161 : (1923) 18 LW 613
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,593 of 61,482
High Courts09 Aug 1923
Subramaniam Chetty and Others Vs Lakshmanan Chetty and Others
Madras High Court · 76 Ind. Cas. 670
High Courts08 Aug 1923
The Emperor Vs Jamaldi Fakir and Others
Calcutta High Court · AIR 1924 Cal 701
Penal Code, 1860 (IPC) — Section 395
High Courts08 Aug 1923
Emperor Vs Jamaldi Fakir and Others
Calcutta High Court · (1924) ILR (Cal) 160
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 395, 396
High Courts08 Aug 1923
Kuldip Sahay and Others Vs Rajkumar Singh and Others
Patna High Court · AIR 1924 Patna 211
Estates Partition Act, 1897 — Section 21, 29, 7
High Courts08 Aug 1923
Sarju Prasad Vs Emperor
Allahabad High Court · 81 Ind. Cas. 595
Criminal Procedure Code, 1898 (CrPC) — Section 190(a), 4(h)
High Courts07 Aug 1923
C. Kunhammad and Others Vs Emperor
Madras High Court · 81 Ind. Cas. 60 : (1923) 18 LW 715
High Courts07 Aug 1923
Pallikuduthan alias Samudi Goundan Vs Buddu Goundan
Madras High Court · (1924) ILR (Mad) 229 : 76 Ind. Cas. 647
Criminal Procedure Code, 1898 (CrPC) — Section 195Penal Code, 1860 (IPC) — Section 182, 193
High Courts07 Aug 1923
Mulimayandi Thevan and Others Vs Emperor
Madras High Court · AIR 1924 Mad 230 : 76 Ind. Cas. 829
Evidence Act, 1872 — Section 24
High Courts07 Aug 1923
Birendra Kishore Manikya Bahadur Vs Ali Ahamed
Calcutta High Court · AIR 1924 Cal 1015 : 84 Ind. Cas. 86
Bengal Tenancy Act, 1885 — Section 6, 7
High Courts07 Aug 1923
Palikudathan alias Samudi Goundan Vs Buddu Goundan
Madras High Court · AIR 1924 Mad 387(1)
Penal Code, 1860 (IPC) — Section 182
High Courts07 Aug 1923
Pallikudathan alias Samudi Goundan Vs Budda Goundan
Madras High Court · (1924) ILR (Mad) 229
High Courts07 Aug 1923
K.P.S. Karuthan Chettiar Vs R.M.M. Raman Chetti
Madras High Court · 79 Ind. Cas. 340 : (1923) 18 LW 837 : (1923) 45 MLJ 804
Provincial Insolvency Act, 1920 — Section 43
High Courts07 Aug 1923
In Re: Mulimayandi Thevan and Others
Madras High Court · (1923) 18 LW 886 : (1923) 45 MLJ 845
Penal Code, 1860 (IPC) — Section 395
High Courts07 Aug 1923
Pallikudathan alias Samudi Goundan Vs Buddu Goundan
Madras High Court · (1923) 45 MLJ 553
Penal Code, 1860 (IPC) — Section 182, 211
High Courts06 Aug 1923
Keamuddi Karikar Vs Emperor
Calcutta High Court · (1924) ILR (Cal) 79 : 81 Ind. Cas. 593
Penal Code, 1860 (IPC) — Section 147, 149, 304, 325, 71
High Courts06 Aug 1923
Kiamuddi Karikar Vs King-Emperor
Calcutta High Court · AIR 1924 Cal 771
Penal Code, 1860 (IPC) — Section 147
High Courts06 Aug 1923
A.J.E. Abraham Vs H.B. Sookias
Calcutta High Court · AIR 1924 Cal 777 : (1924) ILR (Cal) 337
Provincial Insolvency Act, 1920 — Section 27(2)
High Courts06 Aug 1923
Khararia Mijazilla Zamindari Syndicate Ltd. Vs Omed Sheikh and Others
Calcutta High Court · AIR 1924 Cal 811
High Courts06 Aug 1923
Ramsunder Kuer and Others Vs Satruhan Prasad Chaudhuri and Others
Patna High Court · AIR 1924 Patna 591