High Courts12 Jul 1923
Raghumull Khandelwal Vs The Official Assignee of Calcutta and Others
Calcutta High Court · 81 Ind. Cas. 17
Contract Act, 1872 — Section 239
JUDGMENT DATABASE
Search 12,29,503 Indian judgments.
12,29,503 judgments in All Courts · page 59,596 of 61,476
High Courts12 Jul 1923Dismissed
Baldeo and Others Vs Bhagwan Misir
Allahabad High Court · AIR 1925 All 241 : 78 Ind. Cas. 595
High Courts12 Jul 1923Disposed Of
Emperor Vs Puttu Lal and Others
Allahabad High Court · (1924) ILR (All) 54
Criminal Procedure Code, 1898 (CrPC) — Section 239Penal Code, 1860 (IPC) — Section 147, 323, 342
High Courts12 Jul 1923
Puttoo Lal and Others Vs Emperor
Allahabad High Court · AIR 1924 All 316 : 77 Ind. Cas. 818
Penal Code, 1860 (IPC) — Section 149, 304, 324, 325
High Courts12 Jul 1923
V.E. Rajahbhaday Mudaliar Vs A.M. Visvanatha Reddi and Another
Madras High Court · AIR 1924 Mad 515 : (1923) 45 MLJ 543
High Courts12 Jul 1923
V.E. Rajahbather Mudaljar Vs A.M. Viswanadha Reddi and Another
Madras High Court · 75 Ind. Cas. 620
High Courts11 Jul 1923
Sheopujan Rai Vs Kesho Prasad Singh
Patna High Court · AIR 1924 Patna 310
Court Fees Act, 1870 — Section 5Criminal Procedure Code, 1898 (CrPC) — Section 144Specific Relief Act, 1877 — Section 42
High Courts11 Jul 1923
Kesho Prasad Singh Vs Lakhu Rai and another
Patna High Court · (1923) 07 PAT CK 0011
High Courts11 Jul 1923Dismissed
Shyam Sunder Rai and others Vs Jagarnath Misra
Patna High Court · (1923) 07 PAT CK 0009
High Courts11 Jul 1923Dismissed
Tulshi Singh Vs Raghunandan Singh and Others
Allahabad High Court · (1924) ILR (All) 38
High Courts11 Jul 1923
Raghunandan Singh and Others Vs Tulshi Singh and Others
Allahabad High Court · AIR 1924 All 315 : 75 Ind. Cas. 244
High Courts11 Jul 1923
Nanni Kudumban and Others Vs Crown
Madras High Court · AIR 1924 Mad 232
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts11 Jul 1923
In Re: Nanni Kudumban and Others
Madras High Court · 76 Ind. Cas. 289 : (1923) 18 LW 482 : (1923) 45 MLJ 406
Criminal Procedure Code, 1898 (CrPC) — Section 307
High Courts10 Jul 1923
Nowrang Singh Vs Janardan
Calcutta High Court · AIR 1924 Cal 994
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 7Court Fees Act, 1870 — Section 14
High Courts10 Jul 1923
Bijoy Chand Mahatab Vs Akhil Bhuiya
Calcutta High Court · (1924) ILR (Cal) 314
Bengal Tenancy Act, 1885 — Section 50(2)
High Courts10 Jul 1923
Bindubashini Roy Chowhury Vs Secretary of State
Calcutta High Court · AIR 1924 Cal 774 : 79 Ind. Cas. 745
Court Fees Act, 1870 — Section 19H
High Courts10 Jul 1923Dismissed
Madhavrao Vaman Vs Raghunath Venkatesh
Bombay High Court · (1923) 25 BOMLR 1005
Bombay Hereditary Offices Act, 1874 — Section 5