High Courts03 Jul 1923Allowed
Ram Oraon Vs Doman Kalal and others
Patna High Court · (1923) 07 PAT CK 0035
JUDGMENT DATABASE
Search 12,29,503 Indian judgments.
12,29,503 judgments in All Courts · page 59,599 of 61,476
High Courts03 Jul 1923
Musammat Nand Rani Kuer Vs Babu Durga Dass Narain and Others
Patna High Court · 82 Ind. Cas. 505
Civil Procedure Code, 1908 (CPC) — Section 115, 148
High Courts03 Jul 1923
Firm Jugul Keshwar Bholanath Vs Firm Kishori Lal Behari Lal
Patna High Court · AIR 1924 Patna 159
Contract Act, 1872 — Section 119
High Courts03 Jul 1923
Kishun Prasad Sahu and Others Vs Hakim Chaudhari and Others
Patna High Court · AIR 1924 Patna 302
Privy Council03 Jul 1923
Lal Ram Singh and others Vs The Deputy Commissioner of Partabgar
Privy Council · (1923) AIR(PC) 160
High Courts03 Jul 1923Dismissed
Gaya Singh and Others Vs Surajbali Singh and Others
Allahabad High Court · (1923) 07 AHC CK 0058
High Courts03 Jul 1923Allowed
Maharana Kunwar Vs E.V. David and Others
Allahabad High Court · (1924) ILR (All) 16
Civil Procedure Code, 1908 (CPC) — Section 9
High Courts03 Jul 1923Dismissed
Mustafa Husain Vs Amrit Bibi and Manzur Husain and Others
Allahabad High Court · (1924) ILR (All) 28
High Courts03 Jul 1923
Lal Ram Singh and Others Vs Deputy Commissioner of Partabgarh
Allahabad High Court · (1923) ILR (All) 596
Oudh Estates Act, 1869 — Section 15, 22
High Courts03 Jul 1923
Musammat Mahrana Kunwar Vs Mr. E.V. David, Official Receiver of the Property of Ram Dutt and Others, Insolvents and Another
Allahabad High Court · AIR 1924 All 40 : 77 Ind. Cas. 57
Provincial Insolvency Act, 1920 — Section 4
High Courts03 Jul 1923
Mt Amrit Bibi Vs Mustafa Hussain and others
Allahabad High Court · (1923) 07 AHC CK 0005
High Courts02 Jul 1923
Malchand Boid and Others Vs Osman Ali Mandal and Others
Calcutta High Court · AIR 1924 Cal 159 : 80 Ind. Cas. 307
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts02 Jul 1923
Thaddens S. Nahapiet and Others Vs Secretary of State
Calcutta High Court · AIR 1924 Cal 987
Bengal Court Fees (Amendment) Act, 1922 — Section 17Court Fees Act, 1870 — Section 19I
High Courts02 Jul 1923
Debi Lal Vs Jai Prakash Narain Singh and Another
Patna High Court · AIR 1925 Patna 316
Civil Procedure Code, 1908 (CPC) — Order 17 Rule 3
High Courts02 Jul 1923
Nathsahi and Others Vs Imam Reza and Others
Patna High Court · AIR 1924 Patna 319(1)
High Courts02 Jul 1923
M.H. Meyrick and Others Vs Dipa Pandey and Others
Patna High Court · AIR 1924 Patna 820
Bengal Tenancy Act, 1885 — Section 22, 22(2), 29
High Courts02 Jul 1923Dismissed
Jhobali Rai and others Vs Sakhi Rai and others
Patna High Court · (1923) 07 PAT CK 0010
High Courts02 Jul 1923
Waziri Begum and another Vs Shashi Bhushan Roy and others
Patna High Court · (1923) 07 PAT CK 0008
High Courts02 Jul 1923
Abdul Haq Vs Mohammad Yehia Khan and others
Patna High Court · (1923) 07 PAT CK 0005