JUDGMENT DATABASE
Search 12,29,503 Indian judgments.
12,29,503 judgments in All Courts · page 59,604 of 61,476
Linton Molesworth and Co. Limited Vs Jagannath Supakar and Others
Patna High Court · AIR 1924 Patna 226
Linton Molesworth and Co. Limited Vs Jaggannath Supakar and Others and Biswa Nath Gorain and Others
Patna High Court · 77 Ind. Cas. 403
Jamaluddin and Others Vs Emperor
Allahabad High Court · AIR 1924 All 164 : 74 Ind. Cas. 716
Baijnath Rai and Others Vs Gokul Rai and Others
Allahabad High Court · AIR 1924 All 37 : (1923) ILR (All) 718 : 74 Ind. Cas. 498
Bhagwan Das and Another Vs Sukhdeo Korie and Others
Allahabad High Court · AIR 1924 All 8812 : 75 Ind. Cas. 953
Jagadamba Debi Vs Uma Sankar De and Others
Calcutta High Court · AIR 1928 Cal 220
In Re: Bishnu Priya Chowdhurani
Calcutta High Court · AIR 1924 Cal 337
Bhaichand Ful Chand Vs Seth Haji Dawood Ayub
Patna High Court · AIR 1924 Patna 816
Kapileshwar Jha Vs Raghunandan Prasad and others
Patna High Court · (1923) 06 PAT CK 0004
Gopal Das and Another Vs Babu Gauri Shanker Prasad and Others
Allahabad High Court · AIR 1924 All 122 : 74 Ind. Cas. 186
Maharaja of Kolhapur Vs Bala Maharaj
Bombay High Court · (1924) 26 BOMLR 252
Jamnabai Vs Fazalbhoy Heptoola
Bombay High Court · (1924) 26 BOMLR 189
In Re: Meghraj Purohit (Insolvent)
Calcutta High Court · AIR 1924 Cal 83
Bhagwat Prashad Singh Vs Dwarka Prashad Singh and Others
Patna High Court · AIR 1924 Patna 23
Jamnabai Vs Fazalbhoy Heptoola, and other
Privy Council · (1923) AIR(PC) 184
The Maharaja of Kolhapur Vs Shri Bala Maharaj and others
Privy Council · (1923) AIR(PC) 194
Sham Behari Lal and Others Vs Ram Kali
Allahabad High Court · 74 Ind. Cas. 495