High Courts25 May 1923Disposed Of
Bishun Narain Vs Mt. Bibi Ramji
Allahabad High Court · (1923) 05 AHC CK 0066
JUDGMENT DATABASE
Search 12,29,504 Indian judgments.
12,29,504 judgments in All Courts · page 59,610 of 61,476
High Courts25 May 1923
Sujan Kunwar Vs Bu Ali Khan
Allahabad High Court · (1923) ILR (All) 667
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9, 110
High Courts25 May 1923
Bu Ali Khan Vs Sujan Kuar
Allahabad High Court · AIR 1924 All 66 : 75 Ind. Cas. 100
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 9
High Courts23 May 1923
Ahmed Ali Sardar and Others Vs Emperor
Calcutta High Court · 75 Ind. Cas. 537
Criminal Procedure Code, 1898 (CrPC) — Section 123(2), 498
High Courts23 May 1923
The Tata Iron and Steel Company Ltd. Vs Baidyanath Laik and another
Patna High Court · (1923) 05 PAT CK 0012
High Courts23 May 1923
Beti Mahalakshmi Bai and Another Vs Badan Singh and Another
Allahabad High Court · AIR 1924 All 105 : (1923) ILR (All) 649
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 5, 145
High Courts23 May 1923
Beti Mahalakshmi Bai and Another Vs Chaudhari Badan Singh and Another
Allahabad High Court · 74 Ind. Cas. 927
Civil Procedure Code, 1908 (CPC) — Section 145
High Courts22 May 1923
Emperor Vs Bhubaneswar Nag
Calcutta High Court · AIR 1925 Cal 146
Legal Practitioners Act, 1879 — Section 13
High Courts22 May 1923
Sashi Bhusan Hazra Vs Kazi Abdulla and Others
Calcutta High Court · AIR 1924 Cal 328
High Courts22 May 1923
O.S. Meah Vs Durga Churn Dutta and Others
Calcutta High Court · 90 Ind. Cas. 456
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 7, 115
High Courts22 May 1923
H.K. Bhedwar Vs Rao Shahab C.S.R. Rao
Calcutta High Court · AIR 1924 Cal 111
Penal Code, 1860 (IPC) — Section 417
High Courts22 May 1923
Midnapore Zamindari Company Ltd. Vs Jagat Chandra Dobey and Others
Calcutta High Court · AIR 1925 Cal 139
High Courts22 May 1923
Midnapore Zamindary Company, Limited Vs Jagat Chandra Dobey and Others
Calcutta High Court · 76 Ind. Cas. 990
High Courts22 May 1923Allowed
Ahmed Ali Sardar and others Vs King Emperor
Calcutta High Court · (1923) 05 CAL CK 0003
High Courts22 May 1923
Umar Bahadur @ Nunku Mian Vs Khaja Mohammad Karim Nawab and Others
Patna High Court · AIR 1924 Patna 667
English Bankruptcy Act, 1914 — Section 47Provincial Insolvency Act, 1920 — Section 28
High Courts22 May 1923
Bisheshwar Pratap Narain Sahi Vs Asarfi Singh
Patna High Court · AIR 1924 Patna 136
Civil Procedure Code, 1908 (CPC) — Section 144, 151, 152
High Courts22 May 1923Allowed
Woyesul Huq and others Vs Shobrati Jolaha and others
Patna High Court · (1923) 05 PAT CK 0008
High Courts22 May 1923Dismissed
Bishambhar Nath Vs Muhammad Said
Allahabad High Court · (1923) ILR (All) 644
High Courts22 May 1923
Muhammad Said Vs Bishambhar Nath
Allahabad High Court · AIR 1924 All 156 : 85 Ind. Cas. 79