High Courts14 May 1923Allowed
Har Prasad and Another Vs Raghubar Dayal
Allahabad High Court · AIR 1924 All 62 : (1923) ILR (All) 628 : 74 Ind. Cas. 817
JUDGMENT DATABASE
Search 12,29,492 Indian judgments.
12,29,492 judgments in All Courts · page 59,612 of 61,475
High Courts14 May 1923Dismissed
Musammat Manki Kunwar Vs Gauri Shankar and Others
Allahabad High Court · (1923) ILR (All) 624
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 4
High Courts14 May 1923Dismissed
Bhagelu Vs Dharma and Others
Allahabad High Court · AIR 1924 All 79 : (1923) ILR (All) 623
High Courts14 May 1923Dismissed
Muhammad Iftikhar-Ullah Vs Banke Lal
Allahabad High Court · AIR 1924 All 104 : (1923) ILR (All) 630
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 10
High Courts14 May 1923
Muhammad Afzal and Others Vs Muhammad Mahmood and Others
Allahabad High Court · 74 Ind. Cas. 343
High Courts14 May 1923
Gauri Shankar and others Vs Manki Kunwar
Allahabad High Court · (1923) 05 AHC CK 0005
High Courts14 May 1923
Hardial Vs Alam and Others
Allahabad High Court · AIR 1924 All 459 : 74 Ind. Cas. 177
Stamp Act, 1899 — Article 35
High Courts11 May 1923
Ganoda Dassya Vs Srimanta Ghosh
Calcutta High Court · AIR 1924 Cal 541a : 73 Ind. Cas. 784
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts11 May 1923
Probodh Chandra Mitter Vs Harish Chandra Naskar
Calcutta High Court · AIR 1924 Cal 124
Bengal Tenancy Act, 1885 — Section 60
High Courts11 May 1923
Suresh Chandra Ghose alias Barka Vs Emperor
Calcutta High Court · 74 Ind. Cas. 261
Calcutta Suburban Police Act, 1866 — Section 47(A)Criminal Procedure Code, 1898 (CrPC) — Section 172Evidence Act, 1872 — Section 145
High Courts11 May 1923
Probodh Chandra Mitter Vs Harish Chandra Naskar, who Appeared; and Panchanan Hazra, who did not appear in this appeal
Calcutta High Court · 78 Ind. Cas. 7
High Courts11 May 1923
Suresh Chandra Ghose Vs Emperor
Calcutta High Court · AIR 1924 Cal 542
Criminal Procedure Code, 1898 (CrPC) — Section 172
High Courts11 May 1923
Hatemali Chaprasi Vs Osimuddi and Others
Calcutta High Court · AIR 1924 Cal 544a
High Courts11 May 1923
Messrs. Sadasook Ramprotap Vs Hoare Miller and Co.
Calcutta High Court · AIR 1923 Cal 719 : 80 Ind. Cas. 632
High Courts11 May 1923
Hatemali Chaprasi Vs Osimaddy and Others
Calcutta High Court · 73 Ind. Cas. 814
High Courts11 May 1923
Sadho Saran Rai and Others Vs Anant Rai and Others
Patna High Court · AIR 1923 Patna 483 : 77 Ind. Cas. 14
High Courts11 May 1923
Emperor Vs Ali Hyder
Patna High Court · AIR 1923 Patna 474 : 86 Ind. Cas. 712
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 420
High Courts10 May 1923
Surendra Nath Pandey and Others Vs Brindavan Chandra Ghose
Calcutta High Court · AIR 1925 Cal 545
High Courts10 May 1923
Shyamanandan Sahay and Others Vs Ram Jivan Lal
Patna High Court · AIR 1924 Patna 817
Criminal Procedure Code, 1898 (CrPC) — Section 98
Privy Council10 May 1923
Balgobind and others Vs Badri Prasad and another
Privy Council · (1923) AIR(PC) 70