High Courts27 Apr 1923
Vally Mohamad Haji Gunny Vs Nederland S. Navigation Co. and Another
Calcutta High Court · AIR 1924 Cal 173
Limitation Act, 1963 — Article 115, 31
JUDGMENT DATABASE
Search 12,29,451 Indian judgments.
12,29,451 judgments in All Courts · page 59,614 of 61,473
High Courts27 Apr 1923
Vally Mahomed Haji Gunny Vs Nederland S. Navigation Co. and Others
Calcutta High Court · 80 Ind. Cas. 612
High Courts27 Apr 1923
Rahim Sheikh and Others Vs Emperor
Calcutta High Court · AIR 1923 Cal 724 : 73 Ind. Cas. 773
Criminal Procedure Code, 1898 (CrPC) — Section 282, 308
High Courts27 Apr 1923
Panchu Bania Vs Anand Thakur and Others
Patna High Court · AIR 1924 Patna 160 : 77 Ind. Cas. 357
Privy Council27 Apr 1923
Heng Moh and Company Vs Lim Saw Yean and others
Privy Council · (1923) AIR(PC) 87
Privy Council27 Apr 1923
Satish Chandra Chatterji and others Vs Kumar Satish Kantha Roy and others
Privy Council · (1923) AIR(PC) 73
High Courts27 Apr 1923Dismissed
East Indian Railway Vs Firm Makhanlal-Bindesri Prasad
Allahabad High Court · (1923) 04 AHC CK 0087
High Courts27 Apr 1923Dismissed
Makhan Lal, Bindeshri Prasad Vs East Indian Railway
Allahabad High Court · (1923) ILR (All) 575
High Courts27 Apr 1923
Venkatarama Iyer Vs Subramania Sastry and Others
Madras High Court · 78 Ind. Cas. 37
High Courts26 Apr 1923
Emperor Vs Parshottam Jagjivan
Bombay High Court · AIR 1924 Bom 47 : (1923) 25 BOMLR 767
Bombay District Municipal Act, 1901 — Section 48(f)Bombay General Clauses Act, 1904 — Section 21
High Courts26 Apr 1923Dismissed
Dukhi Vs Emperor
Allahabad High Court · AIR 1924 All 141 : 74 Ind. Cas. 448
Penal Code, 1860 (IPC) — Section 106, 352, 506
High Courts26 Apr 1923Dismissed
Kundan Lal Vs Mukundi Kunwar and Others
Allahabad High Court · AIR 1924 All 150 : (1923) ILR (All) 571
High Courts26 Apr 1923
Babu Lal Vs The Municipal Board and Another
Allahabad High Court · AIR 1924 All 157 : 75 Ind. Cas. 777
Uttar Pradesh Municipalities Act, 1916 — Section 178, 267
High Courts26 Apr 1923
Musammat Hajira Khatun Vs Musammat Amina Khatun
Allahabad High Court · AIR 1923 All 570 : 73 Ind. Cas. 983
Evidence Act, 1872 — Section 108, 112
High Courts26 Apr 1923
Kundan Lal Vs Makundi Kunwar and Others
Allahabad High Court · 77 Ind. Cas. 609
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts26 Apr 1923
Janoo Hassan by his Agent Ahmad Esa Vs Batchu Kamandu and Another
Madras High Court · AIR 1924 Mad 158 : 76 Ind. Cas. 752 : (1923) 18 LW 515 : (1923) 45 MLJ 471
Letters Patent Act, 1865 — Clause 12
High Courts25 Apr 1923
Halfhide (Mr.) Vs Halfhide (Mrs.)
Calcutta High Court · AIR 1924 Cal 230
Criminal Procedure Code, 1898 (CrPC) — Section 488Provincial Insolvency Act, 1920 — Section 44
High Courts25 Apr 1923
Mr. Halfhide Vs Mrs. Halfhide
Calcutta High Court · 81 Ind. Cas. 912
Criminal Procedure Code, 1898 (CrPC) — Section 488
High Courts25 Apr 1923
Wahari Mander and others Vs King Emperor
Patna High Court · (1923) 04 PAT CK 0019
High Courts25 Apr 1923Dismissed
Gajraj Tewari and Others Vs Bhagirathi Pande and Others
Allahabad High Court · AIR 1924 All 95 : 74 Ind. Cas. 14
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 4(3)