High Courts08 Mar 1923
Narayan Bapulal and Others Vs Sonusingh Ghanashamsingh
Bombay High Court · AIR 1923 Bom 383 : 76 Ind. Cas. 659
JUDGMENT DATABASE
Search 12,29,172 Indian judgments.
12,29,172 judgments in All Courts · page 59,622 of 61,459
High Courts08 Mar 1923
Jagat Bandhu Saha and Another Vs Jagabandhu Saha Sardar and Others
Calcutta High Court · AIR 1924 Cal 192
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Mar 1923
Raghunath Mody Alias Raghunath Ram Vs The Kurseong Municipality
Calcutta High Court · AIR 1923 Cal 561 : 76 Ind. Cas. 394
Bengal Food Adulteration Act, 1919 — Section 14(2), 15, 2(4)(1), 6Bengal Municipal Act, 1884 — Section 44
High Courts08 Mar 1923
Jagatbandu Saha and Another Vs Jagabandhu Saha Sardar and Others
Calcutta High Court · 76 Ind. Cas. 432
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts08 Mar 1923
Chief Commissioner Of Income Tax, Madras, Referring Officer Vs Doraiswami Ayyangar and brothers, Assrssees.
Bombay High Court · (1923) ILR (Bom) 673
Income Tax Act, 1961 — Section 51, 6
High Courts08 Mar 1923
Mt. Mahodra Koer and another Vs Khuban Panday and others
Patna High Court · (1923) 03 PAT CK 0030
High Courts08 Mar 1923
Gopal Misser and Others Vs Partap Mandal and Others
Patna High Court · AIR 1924 Patna 200
High Courts08 Mar 1923
Gopal Misser and Others Vs Partap Mandal and Phekan Singh and Others
Patna High Court · 72 Ind. Cas. 643
High Courts08 Mar 1923
Miss C.K.H. Stoney @ Kathleen Stoney Vs Miss Myrtle Stoney
Patna High Court · AIR 1923 Patna 348 : 72 Ind. Cas. 811
Succession Act, 1925 — Section 200, 204, 225, 227, 228
High Courts08 Mar 1923Dismissed
Firm Kidar Nath Rajnarain Vs The East Indian Railway
Allahabad High Court · AIR 1923 All 538 : 74 Ind. Cas. 300
High Courts08 Mar 1923Dismissed
Gopal Nath Shukul Vs Sat Narain Shukul
Allahabad High Court · (1923) 03 AHC CK 0070
High Courts08 Mar 1923Allowed
Kedar Nath, Raj Narain Vs The East Indian Railway Company
Allahabad High Court · (1923) ILR (All) 453
High Courts08 Mar 1923Dismissed
Sri Ram and Others Vs Emperor
Allahabad High Court · (1923) 03 AHC CK 0031
High Courts08 Mar 1923
Jagannath Singh Vs Sadar Singh and Others
Allahabad High Court · AIR 1923 All 448 : 75 Ind. Cas. 614
High Courts07 Mar 1923Allowed
Raghunath Vithal Bhat Vs Madhav Raval Kamat
Bombay High Court · AIR 1923 Bom 415 : (1923) 25 BOMLR 455 : 76 Ind. Cas. 217
High Courts07 Mar 1923
Abdul Rashid Sheikh and Others Vs Momtaz Sheikh
Calcutta High Court · AIR 1924 Cal 229
Criminal Procedure Code, 1898 (CrPC) — Section 253, 437
High Courts07 Mar 1923
Baisnab Charan Das Vs Amin Ali
Calcutta High Court · AIR 1924 Cal 55
Criminal Procedure Code, 1898 (CrPC) — Section 350
High Courts07 Mar 1923
Eran Khan Vs Emperor
Calcutta High Court · AIR 1924 Cal 47
Criminal Procedure Code, 1898 (CrPC) — Section 301Penal Code, 1860 (IPC) — Section 147, 149, 326
High Courts07 Mar 1923
Baishnab Charan Das and Others Vs Amin Ali
Calcutta High Court · 72 Ind. Cas. 953
High Courts07 Mar 1923
Sheikh Abdul Rashid and Others Vs Sheikh Momtaz
Calcutta High Court · 76 Ind. Cas. 431
Criminal Procedure Code, 1898 (CrPC) — Section 253, 437