JUDGMENT DATABASE
Search 12,29,172 Indian judgments.
12,29,172 judgments in All Courts · page 59,626 of 61,459
Keshavhl Brothers and Company Vs Diwan Chand and Company
Privy Council · (1923) AIR(PC) 105
Seth Goberdhan Das Vs Makundi Lal and Another
Allahabad High Court · AIR 1923 All 435 : 74 Ind. Cas. 1024
Bohra Tara Chand and Another Vs Musammat Rayazi Begam
Allahabad High Court · AIR 1923 All 404 : 73 Ind. Cas. 1040
Akbar Ali and Another Vs Secretary of State for India in Council
Allahabad High Court · (1923) ILR (All) 443
Gobardhan Das Vs Makundi Lal and Another
Allahabad High Court · (1923) ILR (All) 438
Hari Shankar Vs Ram Piari and Others
Allahabad High Court · (1923) ILR (All) 441
Secretary of State for India in Council Vs Akbar Ali and Another
Allahabad High Court · AIR 1923 All 523 : 74 Ind. Cas. 8
The Bombay Sizing and Stores Supplying Co. Vs V.B. Kusumgar and Co.
Bombay High Court · AIR 1924 Bom 227 : (1923) 25 BOMLR 310 : 84 Ind. Cas. 74
Poonit Singh Vs Kamal Singh and Others
Patna High Court · AIR 1924 Patna 172
Jag Sah and Another Vs Srikanta Parasad and Others
Patna High Court · 72 Ind. Cas. 401
Babu Poonit Singh Vs Kamal Singh and Others
Patna High Court · 72 Ind. Cas. 1038
Jag Sah and Another Vs Srikanta Prasad and Others
Patna High Court · AIR 1924 Patna 168
Gulab Singh and Others Vs Shim Lal
Allahabad High Court · 74 Ind. Cas. 286
Jai Singh Gir Vs Sita Ram Singh and Others
Allahabad High Court · AIR 1923 All 349 : 74 Ind. Cas. 757
Tarif Vs Asa Ram
Allahabad High Court · AIR 1923 All 419 : 73 Ind. Cas. 212
Benarsi Vs Bhullu and Others
Allahabad High Court · AIR 1923 All 423 : 73 Ind. Cas. 227
Ram Lal Rai Vs Musammat Murta Kuer and Another
Allahabad High Court · AIR 1923 All 361 : 75 Ind. Cas. 676
Baldeo Dutt and another Vs Gopalji and another
Allahabad High Court · (1923) 02 AHC CK 0008
Dagadu Govind Bodake and Another Vs Sakhubai Nana Bodake
Bombay High Court · (1923) ILR (Bom) 773