High Courts22 Feb 1923
Karri Bapanna and Another Vs Sunkari Yerramma and Others
Madras High Court · AIR 1923 Mad 718 : (1923) 18 LW 49 : (1923) 45 MLJ 324
Evidence Act, 1872 — Section 44
JUDGMENT DATABASE
Search 12,29,172 Indian judgments.
12,29,172 judgments in All Courts · page 59,628 of 61,459
High Courts21 Feb 1923
Hari Krishna Pillai Vs Arur Pandithar
Madras High Court · AIR 1923 Mad 663 : 72 Ind. Cas. 688 : (1923) 18 LW 105
Civil Procedure Code, 1908 (CPC) — Order 20 Rule 3, 152
High Courts21 Feb 1923
Muhammad Kunhi Vs Paokrichi Umma and Eleven Ors.
Bombay High Court · (1923) ILR (Bom) 650
High Courts21 Feb 1923
Darajuddin Akanda and Another Vs Emperor
Calcutta High Court · AIR 1923 Cal 672 : 73 Ind. Cas. 936
Penal Code, 1860 (IPC) — Section 363
High Courts21 Feb 1923
Abedunnissa Bibi and Others Vs Isuf Ali Khan
Calcutta High Court · AIR 1924 Cal 142
High Courts21 Feb 1923
Karali Charan Pal and Others Vs Ashutosh Nandi
Calcutta High Court · 75 Ind. Cas. 474
High Courts21 Feb 1923
Chimanbhai Kalyanbhai and Another Vs Keshavlal Bulakhidas and Others
Bombay High Court · (1923) ILR (Bom) 721
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts21 Feb 1923Dismissed
Chimanbhai Kalyanbhai Vs Keshavlal Bulakhidas
Bombay High Court · AIR 1923 Bom 402 : (1923) 25 BOMLR 443 : 73 Ind. Cas. 464
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 7, 115
High Courts21 Feb 1923
The Government of Bombay Vs Khanderao Ramchandra Talpade
Bombay High Court · AIR 1923 Bom 417 : (1923) 25 BOMLR 794
High Courts21 Feb 1923
Tarini Prashad Singh and Another Vs Nunu Prashad Singh and Others
Patna High Court · 72 Ind. Cas. 1006
High Courts21 Feb 1923
Ram Dheyan Singh and Others Vs Bhulotan Singh @ Mangal Prasad Singh and Others Deo Bihari Singh and Others Vs Loke Nath Singh and Others
Patna High Court · 72 Ind. Cas. 705
Transfer of Property Act, 1882 — Section 54
High Courts21 Feb 1923
Tarini Prasad Singh and Another Vs Nunu Prasad Singh and Others
Patna High Court · AIR 1924 Patna 163
High Courts21 Feb 1923Allowed
Rup Singh and another Vs Mitthu Singh and others
Allahabad High Court · (1923) 02 AHC CK 0081
High Courts21 Feb 1923
Pitam Lal and Another Vs Emperor
Allahabad High Court · AIR 1923 All 433 : 71 Ind. Cas. 996
Penal Code, 1860 (IPC) — Section 352Penal Code, 1860 (IPC) — Section 352Penal Code, 1860 (IPC) — Section 352
High Courts21 Feb 1923Dismissed
Musammat Parsandi Vs Mahabir Prasad
Allahabad High Court · (1923) ILR (All) 410
High Courts21 Feb 1923
Jumman and another Vs King-Emperor
Allahabad High Court · (1923) 02 AHC CK 0011
High Courts21 Feb 1923Dismissed
Makkkan Vs Mir Singh Mir Singh Vs Makkhan
Allahabad High Court · (1923) 02 AHC CK 0005
High Courts21 Feb 1923
P.P.P. Mohammad Kunhi Vs P.C.V. Packrichi Umma and Others P.P.P. Aseema and Another Vs P.P. Kunhi Kalandathi and Others
Madras High Court · (1923) ILR (Mad) 650 : 72 Ind. Cas. 671 : (1923) 18 LW 502
High Courts21 Feb 1923
Doonadula Sriramulu Vs Ponakavira Reddi
Madras High Court · 72 Ind. Cas. 805
Provincial Insolvency Act, 1907 — Section 24, 36