High Courts21 Feb 1923
Dronadula Sriramulu Vs Ponakavira Reddi
Madras High Court · AIR 1923 Mad 641 : (1923) 18 LW 426 : (1923) 45 MLJ 105
Transfer of Property Act, 1882 — Section 53
JUDGMENT DATABASE
Search 12,29,172 Indian judgments.
12,29,172 judgments in All Courts · page 59,629 of 61,459
High Courts21 Feb 1923
Alagu Pillai (died) and Others Vs Veluchami alias Mayilappa Pillai and Others
Madras High Court · AIR 1923 Mad 576 : (1923) 18 LW 26 : (1923) 45 MLJ 76
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 3
High Courts21 Feb 1923
Muhammad Kunhi Vs Packrichi Umma and Others
Madras High Court · AIR 1924 Mad 28
High Courts20 Feb 1923
In Re: G.T. Williams
Calcutta High Court · AIR 1924 Cal 115
Court Fees Act, 1870 — Section 5
High Courts20 Feb 1923
In Re: goods of G.T. Williams
Calcutta High Court · 75 Ind. Cas. 466
Court Fees Act, 1870 — Article 11Government of India Act, 1915 — Section 80A
High Courts20 Feb 1923
Bengal-Nagpur Railway Company, Limited Vs Firm Bal Mukunda Biseswar Lall
Calcutta High Court · AIR 1923 Cal 663 : 80 Ind. Cas. 200
High Courts20 Feb 1923
Madhoram Raghumull and Another Vs The Official Assignee and Another
Calcutta High Court · AIR 1923 Cal 631 : 85 Ind. Cas. 984
Presidency Towns Insolvency Act, 1909 — Section 56
High Courts20 Feb 1923Allowed
Durgaram Bose and others Vs Tara Prosad Naik and others
Calcutta High Court · (1923) 02 CAL CK 0004
High Courts20 Feb 1923
Sukhanand Gurumukhrai Vs Bhimraj R. Potdar
Bombay High Court · AIR 1923 Bom 394 : (1923) 25 BOMLR 390 : 73 Ind. Cas. 254
High Courts20 Feb 1923Allowed
Hari Shridhar Prabhu Desai Vs Sakharam Padmanna Magdum
Bombay High Court · AIR 1923 Bom 391 : (1923) 25 BOMLR 449 : 73 Ind. Cas. 443
High Courts20 Feb 1923Allowed
Lala Makhan Lal Vs Natthi and Others
Allahabad High Court · 74 Ind. Cas. 640
High Courts20 Feb 1923
The Collector of Bulandshahr Vs Ram Sarup and Another
Allahabad High Court · AIR 1923 All 420 : 73 Ind. Cas. 217
High Courts19 Feb 1923
Srimati Nagendra Bala Choudhurani Vs Hon''ble Sir Bejoy Chand Mahatap Bahadur Maharaja Dhiraj of Burdwan and Another
Calcutta High Court · 74 Ind. Cas. 153
High Courts19 Feb 1923
Ahmed Balu Dabir Vs Ganesh Vishnu Pendse
Bombay High Court · AIR 1923 Bom 462 : (1923) 25 BOMLR 521 : 73 Ind. Cas. 1035
High Courts19 Feb 1923
Jharap Rai Vs Jaint Rai and Others
Allahabad High Court · AIR 1923 All 418 : 71 Ind. Cas. 1033
High Courts19 Feb 1923
Yad Ram Vs Sunder Singh
Allahabad High Court · AIR 1923 All 392 : 74 Ind. Cas. 778
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 89, 115
High Courts19 Feb 1923Dismissed
Ram Nath Vs Mata Sahai and others
Allahabad High Court · (1923) 02 AHC CK 0006
High Courts19 Feb 1923
Ratnachalam Aiyar Vs Sivachidambaram Pillai and Others
Madras High Court · 76 Ind. Cas. 207 : (1923) 18 LW 198 : (1923) 45 MLJ 703
High Courts17 Feb 1923Allowed
Bhaidyanath and others Vs Bholanath Roy and others
Patna High Court · (1923) 02 PAT CK 0031