High Courts09 Nov 1922
Koilpillai Samban Vs Sappanimuthu Samban and Another
Madras High Court · AIR 1923 Mad 354 : (1923) 17 LW 187 : (1923) 44 MLJ 247
Presidency Small Cause Courts Act, 1882 — Section 17
JUDGMENT DATABASE
Search 12,28,363 Indian judgments.
12,28,363 judgments in All Courts · page 59,631 of 61,419
High Courts09 Nov 1922
Ramabadra Chetty Vs V. Ramaswami Chetty and Others
Madras High Court · AIR 1923 Mad 350 : (1923) 17 LW 622 : (1923) 44 MLJ 284
High Courts08 Nov 1922Dismissed
Shrinivas Laxman Naik Vs Chanbasapagowda Basangowda Gowdur
Bombay High Court · AIR 1923 Bom 201 : (1923) 25 BOMLR 203
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts08 Nov 1922Dismissed
Hirachand Motichand Vs Hansabai Ganpatrao
Bombay High Court · AIR 1923 Bom 190 : (1923) 25 BOMLR 76
Dekkhan Agriculturists Relief Act, 1879 — Section 22(2)
High Courts08 Nov 1922
Ganeshi Lal and Another Vs Emperor
Allahabad High Court · AIR 1923 All 88 : 71 Ind. Cas. 507
Criminal Procedure Code, 1898 (CrPC) — Section 239Public Gambling Act, 1867 — Section 3
High Courts08 Nov 1922
Lakshmindra Thirtha Swamiar of Sirur Mutt minor by guardian ad litem P. Rajagopalacharya Vs Vibhudapriya Thirthaswamiar of Admar Mutt
Madras High Court · AIR 1923 Mad 288 : (1923) 17 LW 274 : (1923) 44 MLJ 187
High Courts08 Nov 1922
B. Raja Rajeswara Sethupathi alias Muthu Ramalinga Sethupathi Avergal and Raja Ramnad Vs Tiruneelakantam Servai
Madras High Court · (1923) 17 LW 775 : (1923) 44 MLJ 217
Civil Procedure Code, 1908 (CPC) — Section 109(c)
High Courts08 Nov 1922
Sri Mahant Prayag Dossjee Varu Vs Sarangapani Chetty and Others
Madras High Court · 86 Ind. Cas. 647 : (1923) 17 LW 361
Madras Estates Land Act, 1908 — Section 146, 147
High Courts07 Nov 1922
Bapurao Sakharam Karmarkar Vs Sadhu Bhivba Gholap
Bombay High Court · AIR 1923 Bom 193 : (1923) 25 BOMLR 74
High Courts07 Nov 1922
Bapurao Sitaram Karmarkar Vs Sadbu Bhiva Gholap
Bombay High Court · (1923) ILR (Bom) 485
High Courts07 Nov 1922
Bai Balagavri Vs Motilal Ghelabhai
Bombay High Court · AIR 1923 Bom 247 : (1923) 25 BOMLR 199
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts07 Nov 1922
Bai Balagauri and Another Vs Motilal Ghellabhai and Another
Bombay High Court · (1923) ILR (Bom) 523
Civil Procedure Code, 1908 (CPC) — Order 33 Rule 1
High Courts07 Nov 1922Dismissed
Ramcharan Singh Vs Sheo Dutta Singh
Patna High Court · (1922) 11 PAT CK 0024
High Courts07 Nov 1922Dismissed
Juanendra Nath Ghosh Vs Kumar Jogendra Narain Sinha
Patna High Court · (1922) 11 PAT CK 0021
High Courts07 Nov 1922
Pandit Rameshivendra Narayan Ojha and others Vs Babu Awadh Behari Saran
Patna High Court · (1922) 11 PAT CK 0006
High Courts07 Nov 1922Dismissed
Ram Narain Vs Somi and Another
Allahabad High Court · 74 Ind. Cas. 277
High Courts07 Nov 1922
Ram Kishun Ram Vs North-Western Railway and Another
Allahabad High Court · AIR 1923 All 122 : 77 Ind. Cas. 1020
High Courts07 Nov 1922
Rama Pattar and Others Vs Kumaran Chidayath Karnavan and Manager Raman Kutty Achan alias Appukutti Achan
Madras High Court · AIR 1923 Mad 316 : (1923) 44 MLJ 236
Transfer of Property Act, 1882 — Section 6