High Courts01 Feb 1923
Devendra Marrappa Jingowda Vs Shettappa Hooleppa Ventagatti
Bombay High Court · AIR 1923 Bom 264 : (1923) 25 BOMLR 251
Criminal Procedure Code, 1898 (CrPC) — Section 422Penal Code, 1860 (IPC) — Section 352, 504
JUDGMENT DATABASE
Search 12,29,077 Indian judgments.
12,29,077 judgments in All Courts · page 59,632 of 61,454
High Courts01 Feb 1923
Jagdip Pandey and Others Vs Musammat Taibunnissa and Others
Patna High Court · 72 Ind. Cas. 397
High Courts01 Feb 1923
Jagdip Pandey and Others Vs Mt. Taibunnissa and Others
Patna High Court · AIR 1924 Patna 208
High Courts01 Feb 1923
Nambia Pillai Vs Sudalaimuthu Nadan and Others
Madras High Court · AIR 1923 Mad 595 : 76 Ind. Cas. 872 : (1923) 17 LW 570 : (1923) 44 MLJ 642
Criminal Procedure Code, 1898 (CrPC) — Section 17
High Courts31 Jan 1923Dismissed
Peerkha Lalkha Vs Bapu Kashiba Mali
Bombay High Court · AIR 1923 Bom 410 : (1923) 25 BOMLR 375 : 73 Ind. Cas. 231
High Courts31 Jan 1923
Eusaf Ali Ahmad Khairaj and Others Vs Emperor
Calcutta High Court · AIR 1924 Cal 540 : 72 Ind. Cas. 68
Criminal Procedure Code, 1898 (CrPC) — Section 106(3)
High Courts31 Jan 1923
Kiran Chandra Chowdhury Vs Ramesh Chandra Chowdhury and others
Calcutta High Court · (1923) 01 CAL CK 0022
High Courts31 Jan 1923
Kiran Chandra Chowdhury Vs Ramesh Chandra Chowdhury and Others
Calcutta High Court · (1923) 01 CAL CK 0020
High Courts31 Jan 1923
Sukhari Nonia and Others Vs Ramkhelawan Thakur and Others
Patna High Court · AIR 1923 Patna 528 : 72 Ind. Cas. 69
High Courts31 Jan 1923
(Babu) Lal Bihari Singh and others Vs (Babu) Gur Prasad Singh and others
Patna High Court · (1923) 01 PAT CK 0009
High Courts31 Jan 1923Dismissed
Radha Mohan and Others Vs M.C. White and Another
Allahabad High Court · AIR 1923 All 466 : (1923) ILR (All) 364 : 73 Ind. Cas. 413
High Courts31 Jan 1923Allowed
Ram Badan Singh Vs Janki and Others
Allahabad High Court · (1923) ILR (All) 363 : 71 Ind. Cas. 692
High Courts31 Jan 1923
Sheo Prasad Vs Kamta Prasad and Ram Charan and Others
Allahabad High Court · (1923) ILR (All) 361
High Courts31 Jan 1923
Kampta Prasad Vs Sheo Prasad and Ram Charan and Others
Allahabad High Court · AIR 1923 All 406 : 71 Ind. Cas. 971
High Courts31 Jan 1923
Kaliaperumal Naidu Vs Bavaji Sahib
Madras High Court · 73 Ind. Cas. 941 : (1923) 18 LW 32
Criminal Procedure Code, 1898 (CrPC) — Section 153
High Courts31 Jan 1923
P. Streenivasa Chetty and Thandayuthapani Chetti Vs Emperor
Madras High Court · 72 Ind. Cas. 609
Penal Code, 1860 (IPC) — Section 107Prisons Act, 1894 — Section 42(3)
High Courts31 Jan 1923
In Re: P. Streenivasa Chetty and Another
Madras High Court · (1923) 18 LW 80 : (1923) 44 MLJ 585
Prisons Act, 1894 — Section 42(3)
High Courts31 Jan 1923
Kaliyaperumal Naidu Vs Bavaji Sahib
Madras High Court · AIR 1924 Mad 91 : (1923) 45 MLJ 255
Criminal Procedure Code, 1898 (CrPC) — Section 250
High Courts31 Jan 1923
Parthasarathi Chetti (Dead) and Another Vs Abdul Rahim Sahib
Madras High Court · AIR 1923 Mad 636 : 75 Ind. Cas. 489 : (1923) 18 LW 109