High Courts30 Jan 1923
Joymangal Singh and Another Vs Kanta Gope and Others
Calcutta High Court · AIR 1924 Cal 444 : 72 Ind. Cas. 32
Criminal Procedure Code, 1898 (CrPC) — Section 145
JUDGMENT DATABASE
Search 12,29,077 Indian judgments.
12,29,077 judgments in All Courts · page 59,633 of 61,454
High Courts30 Jan 1923
Bhairabendra Narain Roy and Another Vs Rajendra Narain Roy
Calcutta High Court · AIR 1924 Cal 45 : 74 Ind. Cas. 193
Bengal Tenancy Act, 1885 — Section 22(2)
High Courts30 Jan 1923
Mathura Nath Bhattacharjya Vs Rajendra Kumar Basu
Calcutta High Court · AIR 1924 Cal 641a : 72 Ind. Cas. 79
Criminal Procedure Code, 1898 (CrPC) — Section 195(6)
High Courts30 Jan 1923
Sajani Kanta Roy and Others Vs Shamsher Ali Sheikh and Others
Calcutta High Court · AIR 1924 Cal 539
Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts30 Jan 1923
Jainuddin and Others Vs Keramatulla and Others
Calcutta High Court · AIR 1924 Cal 641 : 71 Ind. Cas. 595
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts30 Jan 1923
Sajani Kanta Roy alias Sajani Roy and Others Vs Shamsher Ali Sheikh and Others
Calcutta High Court · 71 Ind. Cas. 699
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts30 Jan 1923
Lala Miya Shaikh Abbas Potrik Vs Manubibi
Bombay High Court · AIR 1923 Bom 411 : (1923) 25 BOMLR 408 : 73 Ind. Cas. 246
High Courts30 Jan 1923Dismissed
Bhau Abaji Deshpande Vs Hari Ramchandra Patki
Bombay High Court · AIR 1923 Bom 301 : (1923) 25 BOMLR 411
High Courts30 Jan 1923
Parmeshwar Prasad Singh and Others Vs Narsing Rai
Patna High Court · AIR 1924 Patna 371
Bengal Tenancy Act, 1885 — Section 51
High Courts30 Jan 1923
Parmeshwar Prasad Singh and Others Vs Narsingh Rai
Patna High Court · 72 Ind. Cas. 138
Bengal Tenancy Act, 1885 — Section 51
High Courts30 Jan 1923
Adelaide Christiana Lish Vs David Lish and Others
Patna High Court · AIR 1923 Patna 301 : 72 Ind. Cas. 657
Divorce Act, 1869 — Section 4, 7Specific Relief Act, 1963 — Section 42
High Courts30 Jan 1923Dismissed
Jaldhari Rai and others Vs Muhammad Abdul Kabir and others
Patna High Court · (1923) 01 PAT CK 0013
High Courts30 Jan 1923Disposed Of
Chaturbhuj and Another Vs Gobind Ram and Others
Allahabad High Court · 74 Ind. Cas. 571
High Courts30 Jan 1923Dismissed
Nand Lal Vs Firm Gulab Rai-Narain Das and Others
Allahabad High Court · AIR 1923 All 345 : 71 Ind. Cas. 610
Negotiable Instruments Act, 1881 (NI) — Section 63, 83
High Courts30 Jan 1923Dismissed
Khairati Lal Vs Kesho Saran
Allahabad High Court · (1923) ILR (All) 359
High Courts30 Jan 1923
Abdul Wahid Khan Vs Abdullah Khan
Allahabad High Court · 71 Ind. Cas. 661
Criminal Procedure Code, 1898 (CrPC) — Section 476Penal Code, 1860 (IPC) — Section 199
High Courts30 Jan 1923Dismissed
(Lala) Kesho Saran Vs Lala Khairati Lal
Allahabad High Court · (1923) 01 AHC CK 0011
High Courts30 Jan 1923
Naduvil Edom Karnavan and Manager Kelu Achan Vs Cheriya Parvathi Nethiyar and Others
Madras High Court · (1923) ILR (Mad) 631 : 73 Ind. Cas. 87 : (1923) 18 LW 81 : (1923) 45 MLJ 135
Suits Valuation Act, 1887 — Section 11
High Courts29 Jan 1923
Manmatha Pal Chowdhuri and Others Vs Surendra Nath Bose and Others
Calcutta High Court · AIR 1925 Cal 463
High Courts29 Jan 1923
Jadab Chandra Mitter and Others Vs Romesh Chandra Bose
Calcutta High Court · AIR 1923 Cal 603 : 77 Ind. Cas. 1022