High Courts25 Jan 1923Allowed
Ramji Das and Another Vs Mihin Lal
Allahabad High Court · AIR 1923 All 441 : 71 Ind. Cas. 654
Evidence Act, 1872 — Section 114
JUDGMENT DATABASE
Search 12,29,028 Indian judgments.
12,29,028 judgments in All Courts · page 59,634 of 61,452
High Courts25 Jan 1923Dismissed
Inayat Husain and Others Vs Faiz Muhammad and Others
Allahabad High Court · 71 Ind. Cas. 767
Civil Procedure Code, 1908 (CPC) — Section 92Civil Procedure Code, 1908 (CPC) — Section 92Civil Procedure Code, 1908 (CPC) — Section 92
High Courts25 Jan 1923Dismissed
Faiz Muhammad and Others Vs Inayat Husain and Others
Allahabad High Court · (1923) ILR (All) 335
High Courts25 Jan 1923
Babu Narin Das Vs Behari Kahar
Allahabad High Court · AIR 1924 All 724 : 78 Ind. Cas. 844
Easements Act, 1882 — Section 15
High Courts25 Jan 1923
In Re: Ramaswami Thevan and Another
Madras High Court · (1923) 17 LW 499 : (1923) 44 MLJ 485
Criminal Procedure Code, 1898 (CrPC) — Section 106
High Courts25 Jan 1923
Ramaswami Thevan and Another Vs Emperor
Madras High Court · 72 Ind. Cas. 615
Criminal Procedure Code, 1898 (CrPC) — Section 106Penal Code, 1860 (IPC) — Section 323
High Courts24 Jan 1923
Pokkunuri Dasaratha Rao Vs Chevuru Subba Rao Pantulu, Secretary Co-operative Stores Ltd.
Madras High Court · AIR 1923 Mad 481 : (1923) 17 LW 346 : (1923) 44 MLJ 382
Co-operative Societies Act, 1912 — Section 43(2)(1)
High Courts24 Jan 1923
Giridhar Sarkar and Others Vs Harish Chandra Chowdhury
Calcutta High Court · 73 Ind. Cas. 328
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 24(2)Evidence Act, 1872 — Section 114(e)
High Courts24 Jan 1923
Priyanath Gupta Vs Lal Jhi Chowkidar
Calcutta High Court · (1923) 01 CAL CK 0011
High Courts24 Jan 1923Allowed
Ramparichan Singh Vs Biranji Prasad Singh and others
Patna High Court · (1923) 01 PAT CK 0044
High Courts24 Jan 1923
Jairam Sahu and Others Vs Emperor
Patna High Court · AIR 1923 Patna 338 : 72 Ind. Cas. 954
Penal Code, 1860 (IPC) — Section 353
High Courts24 Jan 1923Dismissed
Hub Ali and another Vs Emperor
Allahabad High Court · (1923) 01 AHC CK 0084
High Courts24 Jan 1923Dismissed
Musammat Sukhrani Kunwar Vs Bhukhan Singh and Others
Allahabad High Court · 71 Ind. Cas. 628
United Provinces Town Improvement Act, 1919 — Section 56, 59
High Courts24 Jan 1923Disposed Of
Musammat Anandi Vs Emperor
Allahabad High Court · AIR 1923 All 327 : 71 Ind. Cas. 689
Criminal Procedure Code, 1898 (CrPC) — Section 471Evidence Act, 1872-
High Courts24 Jan 1923
K.V.R. Rm. Vr. Ramanathan Chettiar (dead) and Others Vs A. Venkatachellam Chettiar (dead) and Others
Madras High Court · AIR 1923 Mad 619 : (1923) 17 LW 635 : (1923) 44 MLJ 599
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 2
High Courts24 Jan 1923
South Indian Industrials Ltd. Vs Alamelu Ammal
Madras High Court · AIR 1923 Mad 565 : (1923) 17 LW 495 : (1923) 45 MLJ 53
High Courts24 Jan 1923
Golkonda Ramachendrudu and Others Vs Inuganti Venkata Narasimha Rowgaru and Others
Madras High Court · AIR 1923 Mad 557 : (1923) 44 MLJ 486
High Courts24 Jan 1923
Golconda Ramachandrulu and Others Vs Inuganti Venkata Narasimha Row Garu and Others
Madras High Court · 73 Ind. Cas. 670 : (1923) 17 LW 545
High Courts23 Jan 1923
Shankar Mahableshwar Bhatt and Another Vs Manjunath Subba Balgya and Others
Bombay High Court · AIR 1924 Bom 298 : 74 Ind. Cas. 298
Succession Act, 1865 — Section 118