High Courts10 Mar 1924
Rajagopala Iyer Vs Thathayya Arunachala Iyer and Others
Madras High Court · AIR 1924 Mad 829 : 83 Ind. Cas. 17 : (1924) 20 LW 200 : (1924) 47 MLJ 305
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,526 of 61,482
High Courts10 Mar 1924
Appatta Chathu Nambiar and Others Vs Appatta Sekharan Nambiar and Others
Madras High Court · 85 Ind. Cas. 1050 : (1924) 47 MLJ 695
High Courts08 Mar 1924
Pandurang Veduram Vs Mohan Chhatrabhuj
Bombay High Court · 80 Ind. Cas. 178
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 8
High Courts07 Mar 1924Dismissed
Hosbanna Devanna Naik Vs Devanna Sannappa Naik
Bombay High Court · AIR 1924 Bom 444 : (1924) 26 BOMLR 424
High Courts07 Mar 1924Allowed
Ibrahim Mohidin Mhate Vs Krishnaji Laxman Bhagvat
Bombay High Court · AIR 1924 Bom 459 : (1924) 26 BOMLR 421
Khoti Settlement Act, 1880 — Section 9
High Courts07 Mar 1924Allowed
Nagindas Motilal Vs Nilaji Moroba Naik
Bombay High Court · AIR 1924 Bom 390 : (1924) 26 BOMLR 395
Civil Procedure Code, 1908 (CPC) — Section 110, 98Limitation Act, 1908 — Section 5
High Courts07 Mar 1924
Emperor Vs Artu Rautra and Others
Patna High Court · 81 Ind. Cas. 82
Penal Code, 1860 (IPC) — Section 105, 147, 149, 323, 379
High Courts07 Mar 1924
King Emperor Vs Artu Rautra
Patna High Court · AIR 1924 Patna 564
Penal Code, 1860 (IPC) — Section 147, 149, 323
High Courts07 Mar 1924Dismissed
Hanuman Prasad and Another Vs Raghunath Prasad
Allahabad High Court · AIR 1924 All 715 : (1924) ILR (All) 573 : 82 Ind. Cas. 659
High Courts07 Mar 1924
Shaikh Abdur Rashid Vs Musammat Qudratunnissa Bibi
Allahabad High Court · AIR 1924 All 713 : 79 Ind. Cas. 338
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts07 Mar 1924
Siva Pratap Bhattadu Vs The Commissioner of Income Tax
Madras High Court · 84 Ind. Cas. 131 : (1924) 20 LW 395
Income Tax Act, 1961 — Section 23(2)
High Courts07 Mar 1924
Alliar Rowther Vs Narayana Kudumban and Others
Madras High Court · AIR 1924 Mad 817 : 81 Ind. Cas. 844 : (1924) 20 LW 242
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts07 Mar 1924
Narayana Nair Vs Kunhi Raman Nair
Madras High Court · AIR 1925 Mad 131 : (1924) 20 LW 190
High Courts07 Mar 1924
Palani alias Thirumeni Thevan by next Friend Pechi Ammal Vs Sethu and Others
Madras High Court · (1924) 47 MLJ 155
Evidence Act, 1872 — Section 112
High Courts07 Mar 1924
In Re: A.S. Radakrishna Iyer
Madras High Court · AIR 1925 Mad 819 : (1925) 21 LW 550
High Courts07 Mar 1924
Palani alias Tirumeni Thevan by next friend Pechi Ammal Vs Sethu and Others
Madras High Court · AIR 1924 Mad 677 : (1924) ILR (Mad) 706 : 81 Ind. Cas. 456 : (1924) 20 LW 69
Evidence Act, 1872 — Section 112
High Courts06 Mar 1924
Muhammad Sulaiman Khan Vs Uma Charan Sil
Calcutta High Court · 79 Ind. Cas. 648
Bengal Tenancy Act, 1885 — Section 47
High Courts06 Mar 1924
Debendra Nath Chowdhury and Another Vs The Chairman, Local Board
Calcutta High Court · 81 Ind. Cas. 904
Criminal Procedure Code, 1898 (CrPC) — Section 139A