High Courts11 Mar 1924
Mt. Daho Kuer Vs Mt. Tural Dei
Patna High Court · AIR 1924 Patna 593
Probate and Administration Act, 1881 — Section 51
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,525 of 61,482
High Courts11 Mar 1924Dismissed
Radhe Lal Vs The Secretary of State for India in Council
Allahabad High Court · (1924) ILR (All) 455
Post Office Act, 1898 — Section 34, 6
High Courts11 Mar 1924
Mahabir Singh and Another Vs Matabadal Singh and Others
Allahabad High Court · AIR 1924 All 735 : (1924) ILR (All) 549 : 79 Ind. Cas. 327
High Courts11 Mar 1924
The Secretary of State for India in Council Vs Radhey Lal
Allahabad High Court · 79 Ind. Cas. 334
Post Office Act, 1898 — Section 34, 6
High Courts11 Mar 1924
Pavani Subbamma Vs Mungamur Venkatakrishna Row and Others
Madras High Court · 80 Ind. Cas. 290
High Courts11 Mar 1924
Clan Line Steamship Company Limited Vs R. Srinivasa Pai (Died) and Others
Madras High Court · 80 Ind. Cas. 892
Contract Act, 1872 — Section 65
High Courts11 Mar 1924
P. Subbamma Vs M. Venkatakrishna Rao and Others
Madras High Court · AIR 1925 Mad 151
High Courts11 Mar 1924
Rachamadugu Venkatapathi by next Friend Lakshmamma Vs K. Ramadas Rao (Receiver)
Madras High Court · (1924) 47 MLJ 528
Judicature Act, 1873 — Section 25
High Courts11 Mar 1924
Arunachala Goundan Vs Katha Goundan and Others
Madras High Court · (1924) 20 LW 795 : (1924) 47 MLJ 514
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 1(2)
High Courts11 Mar 1924
Clan Line Ltd. Vs R. Srinivasa Pai (died) and Others
Madras High Court · AIR 1924 Mad 885 : (1924) 20 LW 378
Contract Act, 1872 — Section 65
High Courts11 Mar 1924
Arunachela Goundan Vs Katha Goundan and Others
Madras High Court · AIR 1924 Mad 842
High Courts10 Mar 1924
Kabir-ud-Din Mondol and Another Vs Entaj Mondol and Others
Calcutta High Court · AIR 1925 Cal 420 : 79 Ind. Cas. 586a : 79 Ind. Cas. 586
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts10 Mar 1924
Rajabala Dasi Vs Radhika Charan Roy
Calcutta High Court · AIR 1924 Cal 969 : 79 Ind. Cas. 982
Court Fees Act, 1870 — Section 7(4)(c)
High Courts10 Mar 1924
Nemichand Bhickchand Marwadi Vs Kenalchand Jasraj Marwadi
Bombay High Court · 80 Ind. Cas. 748
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Mar 1924
Nemichand Bhickchand Marwadi Vs Kevalchand Jasraj Marwadi
Bombay High Court · AIR 1924 Bom 440 : (1924) 26 BOMLR 380
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts10 Mar 1924
Velji Bhimsey and Co. Vs Bachoo Bhaidas
Bombay High Court · AIR 1925 Bom 118 : (1924) 26 BOMLR 349 : 87 Ind. Cas. 199
Presidency Small Cause Courts Act, 1882 — Section 22
High Courts10 Mar 1924
Banarsi Prashad Vs Mohiuddin Ahmad and Others
Patna High Court · AIR 1924 Patna 586
Bengal Land Revenue Sales Act, 1859 — Section 13Estates Partition Act, 1897 — Section 15, 16
High Courts10 Mar 1924
Sheo Prakash and Another Vs Ala-Ud-Din and Others
Allahabad High Court · 84 Ind. Cas. 599
Civil Procedure Code, 1908 (CPC) — Section 98Transfer of Property Act, 1882 — Section 43
High Courts10 Mar 1924
A. Chathu Nambiar and Others Vs A. Sekharan Nambiar and Others
Madras High Court · AIR 1925 Mad 430(1)
High Courts10 Mar 1924
Narano Mahapatro and Another Vs Sri Ramachandra Mardaraja Deo Garu
Madras High Court · AIR 1925 Mad 357
Civil Procedure Code, 1908 (CPC) — Section 115