High Courts14 Mar 1924
In Re: Mirza Ahmed Namazi; In Re: The Indian Companies Act, VII of 1913; In Re: The Madras Taxi and Motor Transport Service, Limited
Madras High Court · 83 Ind. Cas. 94 : (1924) 20 LW 74
Companies Act, 1956 — Section 6(3)
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,523 of 61,482
High Courts13 Mar 1924
Mohideen Kariya Pulavar Vs Periyanayakam Pillai
Madras High Court · AIR 1925 Mad 233(1) : 84 Ind. Cas. 118 : (1924) 20 LW 430
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 2
High Courts13 Mar 1924
Chhaganmull Agarwalla and Others Vs Amanathulla Mohammad Prodhan and Another
Calcutta High Court · AIR 1924 Cal 1010
Criminal Procedure Code, 1898 (CrPC) — Section 145, 146
High Courts13 Mar 1924
Jaha Baksha and Others Vs Abdul Latif and Another
Calcutta High Court · 79 Ind. Cas. 319
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 9
High Courts13 Mar 1924
Pranesh Chandra Sen and Others Vs Banwarilal Shaha
Calcutta High Court · AIR 1925 Cal 898
Bengal Tenancy Act, 1885 — Section 30(a), 31
High Courts13 Mar 1924
Jogesh Chandra Roy Vs Tazar Ali and Others
Calcutta High Court · AIR 1925 Cal 1238 : 85 Ind. Cas. 757
Bengal Tenancy Act, 1885 — Section 5(5)
High Courts13 Mar 1924
Jaha Baksho and Others Vs Abdul Latif and Another
Calcutta High Court · AIR 1925 Cal 500
High Courts13 Mar 1924
Chhagmull Agarwalla Vs Amanatulla Mahammad Prodhan
Calcutta High Court · (1924) ILR (Cal) 853
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts13 Mar 1924
Chhaganmull Agarwalla and Others Vs Amanatulla Mohammad Prodhan and Another
Calcutta High Court · 83 Ind. Cas. 529
Civil Procedure Code, 1908 (CPC) — Section 2(12)Criminal Procedure Code, 1898 (CrPC) — Section 146
High Courts13 Mar 1924
Vishnu Narayan Deo Vs Keshav Gajanar Patbhare
Bombay High Court · 80 Ind. Cas. 474
Limitation Act, 1908 — Section 6
High Courts13 Mar 1924Allowed
Kalyandappa Ayappa Desai Vs Chanbasappa Dodappa Desai
Bombay High Court · (1924) 26 BOMLR 509
Limitation Act, 1908 — Article 118
High Courts13 Mar 1924Dismissed
Mahomed Rahimtulla Haji Joosab Vs Esmail Allarakhia
Bombay High Court · (1924) 26 BOMLR 549
High Courts13 Mar 1924
Vishnu Narayan Deo Vs Keshav Gajanan Potbhare
Bombay High Court · AIR 1924 Bom 468 : (1924) 26 BOMLR 426
Limitation Act, 1908 — Section 6
High Courts13 Mar 1924
Laurentius Ekka and Others Vs Dukhi Koeri and Another
Patna High Court · AIR 1926 Patna 73
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 119, 2(15)
Privy Council13 Mar 1924
Mahomed Rahimtulla Haji Joosab Vs Esmail Allarakhia
Privy Council · (1924) AIR(PC) 133
High Courts13 Mar 1924
Chhote Lal Vs Kedar Nath and Others
Allahabad High Court · AIR 1924 All 703 : (1924) ILR (All) 565 : 84 Ind. Cas. 289
Insolvent Debtors Act, 1848 — Section 7
High Courts13 Mar 1924
K.S. Krishna Aiyar Vs Nynadikkam Pillai and Others
Madras High Court · AIR 1924 Mad 801 : (1924) 20 LW 328
High Courts13 Mar 1924
E.M. Gopalakrisna Konar Vs A. Vilanga Konar and Another
Madras High Court · 90 Ind. Cas. 819
High Courts13 Mar 1924
E.M. Gopalakrishna Konar Vs A. Vilanga Konar and Another
Madras High Court · AIR 1926 Mad 132