High Courts12 Mar 1924
(Muthyala) Venkobanna Vs Firm of Myachand-Venichand
Madras High Court · AIR 1926 Mad 286
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,524 of 61,482
High Courts12 Mar 1924
Girish Chandra Pal Vs Baikuntha Nath Singha and Others
Calcutta High Court · AIR 1925 Cal 270
Specific Relief Act, 1877 — Section 9
High Courts12 Mar 1924
Abdul Mazid Mir and Others Vs Goshai Das Bachar and Others
Calcutta High Court · AIR 1925 Cal 461
High Courts12 Mar 1924
Hamid Ali and Others Vs Ram Charan Goldar and Others Abdul Mazid Mir and Others Vs Goshai Das Bachar and Others
Calcutta High Court · 79 Ind. Cas. 569
High Courts12 Mar 1924
Sitbaran Jha Pandey and Others Vs Lokenath Missir and Others
Patna High Court · AIR 1924 Patna 558
Court Fees Act, 1870 — Section 17
High Courts12 Mar 1924Disposed Of
Phulwanti Kunwar Vs Janeshar Das
Allahabad High Court · AIR 1924 All 625 : 83 Ind. Cas. 782
Evidence Act, 1872 — Section 13
High Courts12 Mar 1924Dismissed
Shahzad Singh Vs Hanuman Rai and Others
Allahabad High Court · (1924) ILR (All) 562
Civil Procedure Code, 1908 (CPC) — Section 70
High Courts12 Mar 1924Dismissed
Sanwal Das Vs The Collector of Etah
Allahabad High Court · (1924) ILR (All) 560 : 83 Ind. Cas. 848
Civil Procedure Code, 1908 (CPC) — Section 42Court of Wards Act — Section 18
High Courts12 Mar 1924Dismissed
Raja Udairaj Singh Vs The Secretary of State for India in Council
Allahabad High Court · (1924) ILR (All) 553 : 88 Ind. Cas. 212
Specific Relief Act, 1877 — Section 42Uttar Pradesh Local Rates Act, 1914 — Section 14
High Courts12 Mar 1924Dismissed
Janeshar Das Vs Phulwanti Kunwar
Allahabad High Court · (1924) 03 AHC CK 0023
High Courts12 Mar 1924
Babu Shahzad Singh Vs Babu Hanuman Rai and Others
Allahabad High Court · 83 Ind. Cas. 766
Civil Procedure Code, 1908 (CPC) — Section 70
High Courts12 Mar 1924
Sangali Solagan Vs Nagamuthu Malavadi and Others
Madras High Court · 84 Ind. Cas. 612 : (1924) 20 LW 523
Specific Relief Act, 1877 — Section 20
High Courts12 Mar 1924
R. Appayya Vs A. Venkatramayya and Others
Madras High Court · AIR 1925 Mad 150 : (1924) 20 LW 620
High Courts11 Mar 1924
Elahinewaz Khan Vs Biseswar Baisya and Others
Calcutta High Court · AIR 1925 Cal 175 : 79 Ind. Cas. 921
Limitation Act, 1963 — Section 5
High Courts11 Mar 1924
Krishna Kumar Deb Vs Atul Chandra Ghose and Others
Calcutta High Court · AIR 1924 Cal 998 : 84 Ind. Cas. 79
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 8(1)
High Courts11 Mar 1924
Sasi Bhusan Roy Choudhury Vs Srimati Khiroda Sundari Sut and Others
Calcutta High Court · 95 Ind. Cas. 42
Bengal Tenancy Act, 1885 — Section 153(b)
High Courts11 Mar 1924Dismissed
Chhotubhai Bhimbhai Vs Dajibhai Ukabhai
Bombay High Court · AIR 1924 Bom 472 : (1924) 26 BOMLR 432
General Clauses Act, 1897 — Section 10
High Courts11 Mar 1924
Sheikh Qamar Hasan and Others Vs Saiyid Abas Ali and Others
Patna High Court · AIR 1924 Patna 594
Estates Partition Act, 1897 — Section 7, 77