High Courts18 Mar 1924
Malladi Krishnayya Vs Tondepu Venkatappayya and Others
Madras High Court · 80 Ind. Cas. 940
Limitation Act, 1963 — Section 19
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,522 of 61,482
High Courts17 Mar 1924
Chhadek Karikar Vs Sayad Ali Kaviraj and Others
Calcutta High Court · AIR 1925 Cal 1046 : 85 Ind. Cas. 979
High Courts17 Mar 1924
Sm. Taritbarani Dasi Vs Basumati Devi and Others
Calcutta High Court · AIR 1925 Cal 985 : 85 Ind. Cas. 953
High Courts17 Mar 1924
Probhas Kumar Ganguli and Another Vs Nithar Lal Ganguli and Others
Calcutta High Court · AIR 1924 Cal 1054 : 84 Ind. Cas. 278
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 151
High Courts17 Mar 1924
Jewan Ram Khettry Vs E.I. RY. Co.
Calcutta High Court · AIR 1925 Cal 108 : (1924) ILR (Cal) 861 : 84 Ind. Cas. 102
High Courts17 Mar 1924Dismissed
Hira Lal Vs Hoti Lal
Allahabad High Court · AIR 1924 All 720 : 79 Ind. Cas. 560
Civil Procedure Code, 1908 (CPC) — Order 2 Rule 6
High Courts17 Mar 1924
In Re: Arunachala Aiyar, Attorney High Court
Madras High Court · AIR 1924 Mad 793
High Courts17 Mar 1924
In Re: Application of Mr. Aruna Chala Aiyar, Attorney, High Court
Madras High Court · 81 Ind. Cas. 732 : (1924) 19 LW 576
High Courts17 Mar 1924
A. Venkataramana Bhatta and Another Vs Krishna Bhatta and Others
Madras High Court · AIR 1925 Mad 57 : (1924) 47 MLJ 307
High Courts14 Mar 1924
Udoy Chand Panna Lal Vs Khetsidas Tilokchand
Calcutta High Court · AIR 1924 Cal 1025
Civil Procedure Code, 1908 (CPC) — Order 43 Rule 1, 104
High Courts14 Mar 1924
Jadab Chandra Santra Vs Gopal Chandea Debnath
Calcutta High Court · 82 Ind. Cas. 94
High Courts14 Mar 1924
Jadab Chandra Santra Vs Gopal Chandra Debnath
Calcutta High Court · AIR 1924 Cal 837
High Courts14 Mar 1924
Udoy Chand Pannalal Vs Khetsidas Tilokchand
Calcutta High Court · (1924) ILR (Cal) 905
Civil Procedure Code, 1908 (CPC) — Section 104Letters Patent Act, 1865 — Clause 15
High Courts14 Mar 1924
Sarat Chandra Pal and Others Vs Mahammad Akbar and Others
Calcutta High Court · 86 Ind. Cas. 753
Bengal Tenancy Act, 1885 — Section 115
High Courts14 Mar 1924Allowed
Chob Singh Vs Daryai Singh and Others
Allahabad High Court · AIR 1924 All 915 : 82 Ind. Cas. 594
Limitation Act, 1963 — Section 5
High Courts14 Mar 1924Dismissed
Shib Deo Misra and Others Vs Ram Prasad and Others
Allahabad High Court · AIR 1925 All 79 : (1924) ILR (All) 637
High Courts14 Mar 1924Dismissed
Aidal Singh Vs Gyan Singh
Allahabad High Court · AIR 1924 All 615 : 79 Ind. Cas. 318
North Western Provinces Tenancy Act, 1901 — Section 79
High Courts14 Mar 1924
The Municipal Board of Bareilly Vs Hafiz Ala Baksh
Allahabad High Court · AIR 1924 All 669 : 79 Ind. Cas. 567
High Courts14 Mar 1924
In Re: Mirza Ahamad Namazi In Re: Companies Act VII of 1913
Madras High Court · AIR 1924 Mad 703
Companies Act, 1956 — Section 6(3)
High Courts14 Mar 1924
Ivaturi Brahmayya Lingam Vs Kamisetti Mallamma alias Kanakamma and Another
Madras High Court · AIR 1924 Mad 849 : (1924) 20 LW 323 : (1924) 47 MLJ 652