High Courts24 Mar 1924Dismissed
Sobhaddilal Vs Gobindsingh and Khannu Lal
Allahabad High Court · 80 Ind. Cas. 579
JUDGMENT DATABASE
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12,29,635 judgments in All Courts · page 59,520 of 61,482
High Courts24 Mar 1924Dismissed
Raghunandan Prasad Vs Ghulam Ala-Ud-Din Beg
Allahabad High Court · AIR 1924 All 689 : (1924) ILR (All) 571
Contract Act, 1872 — Section 74
High Courts24 Mar 1924Allowed
Parshadi and Others Vs Kundan Lal
Allahabad High Court · (1924) ILR (All) 570
High Courts24 Mar 1924
Gobind Singh Vs Sobhaddi Lal and Khannu Lal
Allahabad High Court · (1924) ILR (All) 616
High Courts24 Mar 1924
Sanket Narain Pande Vs Ram Bharos and Others
Allahabad High Court · 79 Ind. Cas. 1010
Limitation Act, 1908 — Article 126
High Courts24 Mar 1924
Sahadeva Reddi Vs Lingappa Asari and Others
Madras High Court · AIR 1924 Mad 867 : (1925) ILR (Mad) 781 : (1925) ILR (Mad) 761 : 82 Ind. Cas. 942 : (1924) 20 LW 451
High Courts24 Mar 1924
Ruckmani Ammal Vs Veerasami Aiyangar and Another
Madras High Court · (1924) 47 MLJ 370
High Courts24 Mar 1924
Rukmani Ammal Vs Veerasami Iyengar and Another
Madras High Court · 80 Ind. Cas. 942
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 3
High Courts24 Mar 1924
Periyanayaki Ammal Vs A.C. Ratnavelu Mudaliar and Others
Madras High Court · 83 Ind. Cas. 23
High Courts21 Mar 1924
The Commissioner of Income Tax Vs The Nedungadi Bank Ltd.
Madras High Court · AIR 1924 Mad 693 : (1924) ILR (Mad) 667 : (1924) 20 LW 87
Income Tax Act, 1961 — Section 66(2)
High Courts21 Mar 1924
The Commissioner of Income Tax, Referring Officer Vs Nedungadi Bank Ltd.
Madras High Court · (1924) 47 MLJ 160
Income Tax Act, 1961 — Section 66(2)
High Courts21 Mar 1924
Ottapurakkal Thazhath Soopi Vs Koochalantavida Parkum Chakkan Abdulla and Others
Madras High Court · AIR 1924 Mad 909 : (1924) 20 LW 390 : (1924) 47 MLJ 554
English Partnership Act, 1890 — Section 31
High Courts20 Mar 1924
The Public Prosecutor Vs Varadarajulu Naidu
Madras High Court · AIR 1925 Mad 64 : (1924) ILR (Mad) 716 : (1924) 20 LW 573 : (1924) 47 MLJ 470
High Courts20 Mar 1924
Ramesh Chandra Das Vs Birendra Kishore Manikya
Calcutta High Court · AIR 1925 Cal 513
Civil Procedure Code, 1908 (CPC) — Section 85
High Courts20 Mar 1924
Emperor Vs Golam Kader and Others
Calcutta High Court · 82 Ind. Cas. 356
Criminal Procedure Code, 1898 (CrPC) — Section 307Penal Code, 1860 (IPC) — Section 147
High Courts20 Mar 1924
Mahendra Nath Srimani Vs Secy. of State and Others
Calcutta High Court · AIR 1925 Cal 65
Calcutta Municipal Act, 1923 — Section 151, 557(d)
High Courts20 Mar 1924
Biresh Chandra Das and Others Vs Hari Dasi Bose and Others
Calcutta High Court · AIR 1925 Cal 254
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts20 Mar 1924
Mahendranath Srimani Vs The Secretary of State for India in Council
Calcutta High Court · 81 Ind. Cas. 1004
Calcutta Municipal Act, 1899 — Section 151
High Courts20 Mar 1924
Chowdhuri Dina Nath Pati and Others Vs Chowdhuri Upendra Nandan Das Mahapatra and Others
Calcutta High Court · 82 Ind. Cas. 702
Civil Procedure Code, 1908 (CPC) — Order 5 Rule 17
High Courts20 Mar 1924
In Re: Kuppa Reddiar and Others
Madras High Court · (1924) ILR (Mad) 846 : (1924) 20 LW 481 : (1924) 47 MLJ 232
Penal Code, 1860 (IPC) — Section 342