High Courts26 Mar 1924
Al. Vr. Ct. Lakshmanan Chetti and Others Vs V.R. Rm. V.L. Subbiah Chetti (dead) and Others
Madras High Court · (1924) 20 LW 342 : (1924) 47 MLJ 389
Limitation Act, 1963 — Section 7
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,518 of 61,482
High Courts26 Mar 1924
Kummatti Veettil Kottaparambath Maliyakkal Kunhibi (dead) and Others Vs The Secretary of State for India in Council and Another
Madras High Court · (1924) 20 LW 288 : (1924) 47 MLJ 379
Land Encroachment Act, 1905 — Section 6
High Courts26 Mar 1924
Parim Manickyam Vs Kodimangi and Others
Madras High Court · AIR 1925 Mad 226 : (1925) 21 LW 204
High Courts26 Mar 1924
Koyasan Koya Haji and Others Vs Secretary of State for India in Council and Others
Madras High Court · (1924) ILR (Mad) 927
Land Encroachment Act, 1905 — Section 6
High Courts26 Mar 1924
Letchmana Chetty and Others Vs Subbiah Chetty and Others
Madras High Court · (1924) ILR (Mad) 920
Limitation Act, 1963 — Section 7
High Courts26 Mar 1924
K. Sankara Chenna Basappa Vs K. Manappa
Madras High Court · AIR 1925 Mad 245(1) : (1925) 21 LW 87
Evidence Act, 1872 — Section 167
High Courts26 Mar 1924
Kummati Veettil Kottaparampath Maliyakkal Kunhibi (Died) by her Legal Representatives Vs The Secretary of State for India in Council
Madras High Court · 82 Ind. Cas. 414
Land Encroachment Act, 1905 — Section 6
High Courts25 Mar 1924
Mahendranath Khundu Vs Suresh Chandra Pramanik
Calcutta High Court · AIR 1925 Cal 332
High Courts25 Mar 1924
Abdul Samad and Another Vs Gunendra Krishna Roy and Another
Calcutta High Court · AIR 1925 Cal 452 : 82 Ind. Cas. 974
High Courts25 Mar 1924
Mahendra Nath Kundu Vs Suresh Chandra Pramanik
Calcutta High Court · 80 Ind. Cas. 10
High Courts25 Mar 1924
Namdev Tukaram Girme Vs Vishnu Chintaman Dunakhe
Bombay High Court · AIR 1924 Bom 395 : (1924) 26 BOMLR 497
High Courts25 Mar 1924
Neko Tewari and Others Vs Kishun Prasad Pande and Others
Patna High Court · AIR 1924 Patna 582
Court Fees Act, 1870 — Article 17 Schedule II, 17(3) Schedule II, 7(iv)(c)
High Courts25 Mar 1924
Rameshwar Singh Vs Emperor
Patna High Court · AIR 1925 Patna 48
Penal Code, 1860 (IPC) — Section 116, 161
High Courts25 Mar 1924
Neko Tewari and Others Vs Kishun Prasad Pandey and Others
Patna High Court · 80 Ind. Cas. 563
High Courts25 Mar 1924Disposed Of
Chandradip Tewari and Others Vs Babu Jadunandan Singh and Balnarain Singh
Allahabad High Court · (1924) 03 AHC CK 0052
High Courts25 Mar 1924
Chandrika Ram Tiwari and Others Vs Narain Prasad Rai and Others
Allahabad High Court · AIR 1924 All 745 : (1924) ILR (All) 617 : 79 Ind. Cas. 1036
High Courts25 Mar 1924
Venkatanarayana Chetty and Another Vs Vu. R.M.M.S.S. Sevugan Chetty and Others
Madras High Court · AIR 1924 Mad 769 : (1924) ILR (Mad) 916 : (1924) 20 LW 163
Provincial Insolvency Act, 1907 — Section 39 4(a)
High Courts25 Mar 1924
Abdul Rahiman Sahib and Others Vs Uthumansa Rowther and Others
Madras High Court · AIR 1925 Mad 997 : 85 Ind. Cas. 945
High Courts25 Mar 1924
Rajah Parthasarathi Appa Rao Vs Muhammad Abdul Waheb Saheb
Madras High Court · AIR 1925 Mad 270
High Courts25 Mar 1924
S.R. Jaya Rao Vs Venkatanarayana Chetty and Another
Madras High Court · AIR 1925 Mad 264