High Courts27 Mar 1924Dismissed
Syed Ilias Ali and Others Vs Chiranji Lal and Another and Syed Intizam Ali and Another
Allahabad High Court · (1924) ILR (All) 620
Guardians and Wards Act, 1890 — Section 30
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,517 of 61,482
High Courts27 Mar 1924
Chiranji Lal and Another Vs Syed Ilias Ali and Others
Allahabad High Court · AIR 1924 All 751 : 79 Ind. Cas. 556
Civil Procedure Code, 1908 (CPC) — Order 32 Rule 4Guardians and Wards Act, 1890 — Section 30
High Courts27 Mar 1924
Ramanathan Chettiar Vs K. Sivarama Subramania Aiyar
Madras High Court · 81 Ind. Cas. 785
Criminal Procedure Code, 1898 (CrPC) — Section 435, 438, 439
High Courts27 Mar 1924
Sundarammal and Pachalla Doraiswami Iyengar and Another Vs Sri Mahant prayaga dosjee Varu
Madras High Court · 82 Ind. Cas. 721
Madras Estates Land Act, 1908 — Section 125
High Courts27 Mar 1924
C. Ganesha Mudaliar and Another Vs V. Gnanasikhamani Mudaliar and Another
Madras High Court · AIR 1925 Mad 37
High Courts27 Mar 1924
Nallur Chakravarthi Rajagopalachariar Vs Bashyachariar and Others
Madras High Court · (1924) 20 LW 399 : (1924) 47 MLJ 520
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 5
High Courts27 Mar 1924
The Commissioner of Income Tax Vs Binny and Co. Ltd.
Madras High Court · (1924) ILR (Mad) 837 : (1924) 47 MLJ 242
High Courts27 Mar 1924
C. Ganesa Mudaliar and Another Vs V. Gnanasikhamani Mudaliar and Another
Madras High Court · 84 Ind. Cas. 505 : (1924) 47 MLJ 385
High Courts27 Mar 1924
Ratnasami Pillai Vs Sabapathy Pillai and Others
Madras High Court · AIR 1925 Mad 318
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts27 Mar 1924
L.A. Nilkanta Sarma Vs Ganesa Iyer and Others
Madras High Court · AIR 1925 Mad 469 : (1925) 21 LW 685
High Courts27 Mar 1924
Ramanathan Chettiyar Vs K. Sivarama Subrahmanya Ayyar
Madras High Court · (1924) ILR (Mad) 722
Criminal Procedure Code, 1898 (CrPC) — Section 435, 438, 439
High Courts27 Mar 1924
L.A. Niqlakanta Sarma Vs Ganesha Iyer and Others
Madras High Court · 91 Ind. Cas. 310
High Courts27 Mar 1924
The Commissioner of Income Tax Vs Binny and Co. Madras Ltd.
Madras High Court · AIR 1924 Mad 802 : (1924) 20 LW 611
High Courts27 Mar 1924
N.C. Rajagopalachariar Vs Bhashyachariar and Others
Madras High Court · AIR 1924 Mad 838
High Courts27 Mar 1924
Pachalla Doraiswami Aiyangar and Others Vs Sri Mahant Prayaga Dosjee Varu
Madras High Court · AIR 1924 Mad 918
Madras Estates Land Act, 1908 — Section 125
High Courts26 Mar 1924
AL.VR.CT. Lakshmanan Chetty and Another Vs V.R.RM.V.L. Subbiah Chetty
Madras High Court · AIR 1925 Mad 78
High Courts26 Mar 1924
Ekabbar Ali Shah Vs Shaik Kon Ali and Others
Calcutta High Court · AIR 1925 Cal 272
High Courts26 Mar 1924
Ekabbar Ali Shah Pagal Panthi Fakir Vs Shaikh Kon Ali and Others
Calcutta High Court · 82 Ind. Cas. 31
High Courts26 Mar 1924
Jatindra Chandra Chowdhury Vs The Rangpur Tobacco Coy., Ltd.
Calcutta High Court · AIR 1924 Cal 990
Civil Procedure Code, 1908 (CPC) — Section 73(1)Transfer of Property Act, 1882 — Section 100, 58
High Courts26 Mar 1924
K.V.K.M. Kunhibi Vs The Secretary of State
Madras High Court · AIR 1924 Mad 825
Land Encroachment Act, 1905 — Section 6