High Courts31 Mar 1924
E. Sundram Chetty and Another Vs B. Damodaram Chetty and Another
Madras High Court · 84 Ind. Cas. 146
Evidence Act, 1872 — Section 92
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,516 of 61,482
High Courts30 Mar 1924
Ramachandran Servai Vs President, Union Board
Madras High Court · 91 Ind. Cas. 529
Madras Local Boards Act, 1920 — Section 221Tamil Nadu District Municipalities Act, 1920 — Section 219(1)
High Courts29 Mar 1924
Mcleod and Company Vs Ivan Jones and Company
Calcutta High Court · AIR 1926 Cal 189
High Courts28 Mar 1924
Prathipati Suryanarayana Vs Prathipati Seshayya and Others
Madras High Court · AIR 1926 Mad 122 : 90 Ind. Cas. 843
High Courts28 Mar 1924Dismissed
Manjaya Subraya Vs Tammaya Vasudeo Shanbhog
Bombay High Court · AIR 1924 Bom 449 : (1924) 26 BOMLR 520
Bombay Land Revenue Code, 1879 — Section 63
High Courts28 Mar 1924
Baneswar Bandopadhya Vs Amulya Charan and Others
Calcutta High Court · AIR 1925 Cal 288
High Courts28 Mar 1924
Baneswar Bandopadhya Vs Amulya Charan (Amulya Chandra in Vakalatnamah) and Others
Calcutta High Court · 82 Ind. Cas. 309
High Courts28 Mar 1924
Mcleod and Company Vs Ivan Jones and Company
Calcutta High Court · 87 Ind. Cas. 218
High Courts28 Mar 1924
Durga Ram Das Vs Bharat Ram Das and Others
Calcutta High Court · 85 Ind. Cas. 739
High Courts28 Mar 1924
Hariher Prasad Narain Deo Vs Maheshwari Prasad Narain Deo
Patna High Court · 82 Ind. Cas. 813
Civil Procedure Code, 1908 (CPC) — Section 151, 152, 2
High Courts28 Mar 1924
Devandra Nath Ghose and Others Vs Sambhu Nath Panday and Others
Patna High Court · AIR 1925 Patna 64
Civil Procedure Code, 1908 (CPC) — Section 11Contract Act, 1872 — Section 74
High Courts28 Mar 1924
Harihar Prasad Narain Deo Vs Maheswari Prasad Narain Deo
Patna High Court · AIR 1925 Patna 47
Civil Procedure Code, 1908 (CPC) — Section 151, 152
High Courts28 Mar 1924Dismissed
Mushtaq Husain Vs King-Emperor
Allahabad High Court · (1924) 03 AHC CK 0034
High Courts28 Mar 1924Dismissed
Debi Prasad Vs King-Emperor
Allahabad High Court · (1924) 03 AHC CK 0027
High Courts28 Mar 1924
Kuppu Odayar Vs Poomalai Goundan
Madras High Court · AIR 1924 Mad 896 : (1924) 47 MLJ 439
Criminal Procedure Code, 1898 (CrPC) — Section 107, 144
High Courts27 Mar 1924
Imdad Mia and Another Vs Emperor
Calcutta High Court · AIR 1925 Cal 192
Penal Code, 1860 (IPC) — Section 467
High Courts27 Mar 1924
Mazher Ahmed Vs Emperor Imdad Mia Vs Emperor on The Complaint of Makbul Ali
Calcutta High Court · 82 Ind. Cas. 261
Penal Code, 1860 (IPC) — Section 467
High Courts27 Mar 1924
Partap Narain Singh and Others Vs Nathan Singh and Others
Patna High Court · AIR 1924 Patna 605
High Courts27 Mar 1924
Banku Behari Pandey and Others Vs Chatur Pandey and Others
Patna High Court · AIR 1924 Patna 640