JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,514 of 61,482
Lachman Pande and Others Vs Tribani Sahu
Allahabad High Court · AIR 1924 All 719 : 79 Ind. Cas. 538
Sreenivasa Chariar Vs Appavoo Reddy and Others
Madras High Court · 84 Ind. Cas. 265 : (1924) 20 LW 864
Mahaboob Sir Frajvantu Sree Rajah Parthasaradhi Appa Row Savayi Aswa Row Bahadur Zamindar Garu Vs Turlapati Subba Row and Others
Madras High Court · (1924) 47 MLJ 483
Srinivasachariar Vs Appavoo Reddy alias Ayyanna Reddi and Others
Madras High Court · AIR 1924 Mad 889 : (1924) 47 MLJ 720
Mahaboob Sir Frajvanu Sree Rajah Parthasaradhi Appa Row Savaji Aswa Row Bahadur Zemindar Garu Vs Turlapati Subba Row and Others
Madras High Court · 84 Ind. Cas. 276
Agnes Isabella Campbell and Another Vs C. Audikesavula Nayudu and Others
Madras High Court · AIR 1924 Mad 736 : (1924) 20 LW 153
Parthasarathi Rao Vs Turlapati Subba Rao and Others
Madras High Court · AIR 1924 Mad 840
In Re: Imperial Bank of India
Madras High Court · AIR 1925 Mad 271 : (1924) 20 LW 861
Chatturbhuj Mahesri Vs Harlal Agarwalla and Others
Calcutta High Court · AIR 1925 Cal 335
Chandra Kumar Mukhopadhya Vs Sm. Sudhansu Badani Debi and Others
Calcutta High Court · AIR 1924 Cal 895
Barada Prosad Roy Chaudhury Vs Foijuddi Halder and Another
Calcutta High Court · AIR 1924 Cal 1005
Umesh Chandra Chakrabarty and Others Vs Mati Lal Basu Roy Chowdhury
Calcutta High Court · AIR 1924 Cal 880 : 83 Ind. Cas. 336
Legal Remembrancer Vs Satish Chandra Roy
Calcutta High Court · (1924) ILR (Cal) 924
Boroda Prosad Roy Choudhri Vs Foijuddi Halder and Others
Calcutta High Court · 83 Ind. Cas. 384
Ganpati Gopal Risbud Vs Secretary of State for India
Bombay High Court · AIR 1925 Bom 44 : (1924) 26 BOMLR 754 : 83 Ind. Cas. 370
Jehal Teli Vs Emperor
Patna High Court · AIR 1925 Patna 51
Rameswar Mahton Vs Lala Dwarka Prasad
Patna High Court · AIR 1925 Patna 36
Manmohini Dasi Vs Hari Prasad Bose and Others
Patna High Court · 81 Ind. Cas. 1045