JUDGMENT DATABASE

Search 12,29,635 Indian judgments.

12,29,635 judgments in All Courts · page 59,512 of 61,482

High Courts07 Apr 1924

Achalsingh Kesrisingh Vs Dolatsingh Surajmalji

Bombay High Court · AIR 1924 Bom 470 : (1924) 26 BOMLR 678 : 83 Ind. Cas. 30

Bombay Village Police Act, 1867 — Section 3Contract Act, 1872 — Section 69Specific Relief Act, 1877 — Section 42

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Privy Council07 Apr 1924

Midnapur Zamindary Co. Ltd. Vs Kumar Naresh Narayan Roy and others

Privy Council · (1924) AIR(PC) 144

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Privy Council07 Apr 1924

Kodoth Ambu Nair Vs Secretary of State for India

Privy Council · (1924) AIR(PC) 150

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High Courts07 Apr 1924

Jagmohan Prasad and Another Vs Brijendra Bahadur Singh and Others

Allahabad High Court · AIR 1924 All 523 : (1924) ILR (All) 627

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High Courts07 Apr 1924

Seth Behari Lal Vs Amin Chand and Another

Allahabad High Court · AIR 1924 All 918 : 79 Ind. Cas. 1029

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High Courts07 Apr 1924

Jagmohan Prasad and Another Vs Brijendra Bahadur Singh alias Jhullar Singh and Others

Allahabad High Court · 81 Ind. Cas. 10

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High Courts07 Apr 1924

Syed Oomer Sahib Vs Gopaul

Madras High Court · (1924) ILR (Mad) 813 : (1924) 20 LW 444

Madras City Tenants Protection Act, 1922 — Section 9

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High Courts07 Apr 1924

Syed Oomer Sahib Vs Gopaul and Others

Madras High Court · AIR 1925 Mad 12 : 82 Ind. Cas. 454 : (1924) 47 MLJ 350

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High Courts07 Apr 1924

Doraivelu Mudaliar Vs Natesa Gramani and Others

Madras High Court · (1924) 04 MAD CK 0056

Madras City Tenants Protection Act, 1922 — Section 9

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High Courts07 Apr 1924

Govinda Naidu and Others Vs Chengalroya Mudali and Others

Madras High Court · AIR 1925 Mad 22 : (1924) ILR (Mad) 896 : 83 Ind. Cas. 74 : (1924) 47 MLJ 415

Madras Estates Land Act, 1908 — Section 153

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High Courts04 Apr 1924

Promada Nath Roy Bahadur Vs Basiruddin Quazi

Calcutta High Court · AIR 1925 Cal 414

Bengal Tenancy Act, 1885 — Section 111, 30Civil Procedure Code, 1908 (CPC) — Order 45 Rule 5, 109(c), 110

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High Courts04 Apr 1924

Raj Chandra Banik and Others Vs Iswar Chandra Banik and Others

Calcutta High Court · AIR 1925 Cal 170

Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9

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High Courts04 Apr 1924

Lal Ghose and Others Vs Nilkantha Das and Others

Calcutta High Court · AIR 1925 Cal 340

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High Courts04 Apr 1924Allowed

Narhar Govind Navathe Vs Balvant Hari Navathe

Bombay High Court · AIR 1924 Bom 437 : (1924) 26 BOMLR 528

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High Courts04 Apr 1924

Hussain Bukhsh Mian Vs Emperor

Patna High Court · AIR 1925 Patna 34

Penal Code, 1860 (IPC) — Section 379, 429

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High Courts04 Apr 1924

Raghupat Narayan Singh and Another Vs Emperor

Patna High Court · AIR 1924 Patna 597

Criminal Procedure Code, 1898 (CrPC) — Section 87, 88Penal Code, 1860 (IPC) — Section 147

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High Courts04 Apr 1924

In Re: G.B. Seethayamma

Madras High Court · AIR 1925 Mad 323 : (1925) ILR (Mad) 652 : (1925) 21 LW 15

Court Fees Act, 1870 — Section 7(5)

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High Courts04 Apr 1924

K.V. Ramachari Vs K.V. Krishnamachari and Another

Madras High Court · AIR 1924 Mad 846 : (1924) ILR (Mad) 934 : (1924) 20 LW 533 : (1924) 47 MLJ 460

Civil Procedure Code, 1908 (CPC) — Order 11 Rule 14

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High Courts04 Apr 1924

In Re: Garapati Butchi Seethayamma

Madras High Court · 85 Ind. Cas. 405 : (1924) 47 MLJ 919

Court Fees Act, 1870 — Section 7(5)

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High Courts04 Apr 1924

Thithi Kutti Vs Nellaya Varnath Manager under a Karar, Raghavan Unni Elaya Variar and Others

Madras High Court · AIR 1925 Mad 225

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