High Courts03 Apr 1924
Shiddubai Rudragauda Desai and Another Vs Nilapagauda Bharmagauda
Bombay High Court · 83 Ind. Cas. 616
Evidence Act, 1872 — Section 111
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,513 of 61,482
High Courts03 Apr 1924
Balaram Kundu Vs Emperor
Calcutta High Court · AIR 1925 Cal 160
Penal Code, 1860 (IPC) — Section 457
High Courts03 Apr 1924Dismissed
Mukundkrishna Govindkrishna Vs Mohanlal Parvatishankar
Bombay High Court · AIR 1924 Bom 514 : (1924) 26 BOMLR 620 : 83 Ind. Cas. 622
Dekkhan Agriculturists Relief Act, 1879 — Section 2
High Courts03 Apr 1924Dismissed
Shiddubai Rudragauda Desai Vs Nilapgauda Bharmagauda
Bombay High Court · AIR 1924 Bom 457 : (1924) 26 BOMLR 622
Evidence Act, 1872 — Section 111
High Courts03 Apr 1924
The Collector of Kristna Vs Gajjala Sreeramamoorthy
Madras High Court · AIR 1925 Mad 433
High Courts03 Apr 1924
Visvasankaranarayana Aiyar Vs Kasi Aiyar
Madras High Court · AIR 1925 Mad 453 : (1925) 21 LW 25
High Courts03 Apr 1924
Sinnaswami Chettiar Vs Aligi Goundan and Others
Madras High Court · (1924) 20 LW 870 : (1924) 47 MLJ 530
Provincial Insolvency Act, 1920 — Section 31
High Courts02 Apr 1924
Jogendra Nath Laskar Vs Hiralal Chandra Poddar and Others
Calcutta High Court · AIR 1924 Cal 959
Penal Code, 1860 (IPC) — Section 225B, 353
High Courts02 Apr 1924
Jogendra Nath Laskar Vs Hiralal Chandra Poddar
Calcutta High Court · (1924) ILR (Cal) 902
High Courts02 Apr 1924
Hiralal Chandra Poddar and Others Vs Jogendra Nath Laskar
Calcutta High Court · 83 Ind. Cas. 481
High Courts02 Apr 1924
Emperor Vs Shivputraya Durdundaya and Another
Bombay High Court · (1924) ILR (Bom) 510
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 326
High Courts02 Apr 1924
Emperor Vs Shivaputraya Durdundaya
Bombay High Court · AIR 1924 Bom 456 : (1924) 26 BOMLR 438
Criminal Procedure Code, 1898 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 326
High Courts02 Apr 1924
In Re: Amarsang Shivasangji
Bombay High Court · AIR 1924 Bom 452 : (1924) 26 BOMLR 436
Criminal Procedure Code, 1898 (CrPC) — Section 145
High Courts02 Apr 1924
Emperor Vs Gala Mana
Bombay High Court · AIR 1924 Bom 453 : (1924) 26 BOMLR 434
Penal Code, 1860 (IPC) — Section 379, 75
High Courts02 Apr 1924
In Re: Pundalik Shankar Gujar
Bombay High Court · AIR 1924 Bom 448 : (1924) 26 BOMLR 440
Criminal Procedure Code, 1898 (CrPC) — Section 403(1)
High Courts02 Apr 1924
Rudra Nath Tewari and Others Vs Bhujanga Prasad Singh
Patna High Court · AIR 1930 Patna 145
Civil Procedure Code, 1908 (CPC) — Order 22 Rule 10, 146
High Courts02 Apr 1924
Mahabir Prasad and Others Vs Shyam Behari Singh and Others
Patna High Court · 80 Ind. Cas. 655
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts02 Apr 1924Allowed
Lagan Rai Vs Raja Rai
Allahabad High Court · AIR 1924 All 507 : 79 Ind. Cas. 1025