High Courts08 Apr 1924
Narendra Nath Sen Vs East Indian Railway Co. Ltd.
Calcutta High Court · AIR 1925 Cal 115 : (1924) ILR (Cal) 929 : 84 Ind. Cas. 239
Railways Act, 1890 — Section 75
JUDGMENT DATABASE
Search 12,29,635 Indian judgments.
12,29,635 judgments in All Courts · page 59,511 of 61,482
High Courts08 Apr 1924
Sarat Chandra Chakravarti Vs Tarak Chandra Chatterjee
Calcutta High Court · (1924) ILR (Cal) 916
High Courts08 Apr 1924
Rajib Lochan Shaw Vs Jogesh Chandra Das Gupta
Calcutta High Court · 84 Ind. Cas. 705
Penal Code, 1860 (IPC) — Section 477A
High Courts08 Apr 1924
Surendra Krishna Roy Chowdhury and Others Vs Abbas Ali and Others
Calcutta High Court · AIR 1925 Cal 1237 : 85 Ind. Cas. 760
Bengal Tenancy Act, 1885 — Section 153(b)Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Apr 1924
Ambika Charan Barua Vs Nareswari Dasi and Another
Calcutta High Court · AIR 1925 Cal 145 : 85 Ind. Cas. 525
High Courts08 Apr 1924
Sarat Chandra Chakravarti and Atul Chandra Moitra Vs Tarak Chandra Chatterjee and Others
Calcutta High Court · AIR 1924 Cal 982
High Courts08 Apr 1924
Debrani Debya Vs Kumar Sarat Kumar Roy and Others
Calcutta High Court · AIR 1924 Cal 791
Bengal Tenancy Act, 1885 — Section 174Civil Procedure Code, 1908 (CPC) — Section 115
High Courts08 Apr 1924
Rajab Lochan Dhar Vs Jogesh Chandra Das Gupta
Calcutta High Court · AIR 1924 Cal 983
Penal Code, 1860 (IPC) — Section 408, 477A
High Courts08 Apr 1924
Sarat Chandra Chuckerbutty and Another Vs Tarak Chandra Chatterjee and Others
Calcutta High Court · 82 Ind. Cas. 405
High Courts08 Apr 1924
H.V. Low and Co., Ltd. Vs Maharaja Sir Manindra Chandra Nandy and Others
Patna High Court · AIR 1925 Patna 33
Criminal Procedure Code, 1898 (CrPC) — Section 144, 145, 145(4)
High Courts08 Apr 1924Dismissed
Bidiya Misir and Another Vs Musammat Daryai and Others
Allahabad High Court · 79 Ind. Cas. 566
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 11
High Courts08 Apr 1924Allowed
Basu and Others Vs Musammat Nanhi
Allahabad High Court · AIR 1924 All 920 : 79 Ind. Cas. 951
High Courts08 Apr 1924
Gajadhar Vs Jagannath
Allahabad High Court · AIR 1924 All 551 : 80 Ind. Cas. 684
Contract Act, 1872 — Section 25Limitation Act, 1963 — Section 28
High Courts08 Apr 1924
Palati Rai and Others Vs Emperor
Allahabad High Court · AIR 1924 All 564 : 84 Ind. Cas. 560
Criminal Procedure Code, 1898 (CrPC) — Section 339Penal Code, 1860 (IPC) — Section 395
High Courts08 Apr 1924
Ram Chander and Another Vs Musammat Bhagwati alias Bhagwan Dei and Another and Lachmi Narain alias Lachhman Das and Others
Allahabad High Court · AIR 1924 All 937 : 79 Ind. Cas. 590
Transfer of Property Act, 1882 — Section 55(1)(g)
High Courts08 Apr 1924
Mst. Champa Kunwar Vs Tulshi Ram and Others
Allahabad High Court · AIR 1924 All 921 : 79 Ind. Cas. 954
High Courts07 Apr 1924Dismissed
Kadoth Ambu Nair Vs Secretary of State for India in Council
Bombay High Court · (1924) 26 BOMLR 639
Limitation Act, 1908 — Article 120
High Courts07 Apr 1924
(Maharaj) Bahadur Singh Dugar Vs Basiruddin Ahmmad and Another
Calcutta High Court · AIR 1925 Cal 1135
High Courts07 Apr 1924
Surendra Lal Shaha Vs Isamaddi
Calcutta High Court · AIR 1925 Cal 480 : (1924) ILR (Cal) 933 : 84 Ind. Cas. 325
Criminal Procedure Code, 1898 (CrPC) — Section 342
High Courts07 Apr 1924
The Midnapur Zamindary Company Ltd. Vs Kumar Naresh Narayan Roy
Bombay High Court · (1924) 26 BOMLR 651
Civil Procedure Code, 1882 — Section 264Limitation Act, 1908 — Article 142